High Courts05 Apr 1899
Tarak Mohiney Dassee Vs Grees Chunder Dass
Calcutta High Court · (1899) ILR (Cal) 585
COURT ARCHIVE
Calcutta High Court judgments, 1899
254 judgments · page 10 of 13
High Courts02 Apr 1899
Kadambini Debi Vs Kali Kumar Haldar
Calcutta High Court · (1899) ILR (Cal) 516
High Courts28 Mar 1899
In Re: In the Goods of A.S. Gubboy
Calcutta High Court · (1899) ILR (Cal) 408
Succession Act, 1925 — Section 256
High Courts24 Mar 1899
In Re: Goods of P.J. Avdall
Calcutta High Court · (1899) ILR (Cal) 404
Administrator Generals Act, 1874 — Section 12
High Courts23 Mar 1899Allowed
Nisa Chand Gaita and others Vs Kanchiram Bagani
Calcutta High Court · (1899) 03 CAL CK 0013
High Courts23 Mar 1899
Kanchiram Bagani Vs Nisa Chand Gaita and Others
Calcutta High Court · (1899) ILR (Cal) 579
Specific Relief Act, 1877 — Section 9
High Courts22 Mar 1899Dismissed
Sreemutty Mukhoda Dasi Vs Hem Chunder Bhuttacharjee
Calcutta High Court · (1899) 03 CAL CK 0027
High Courts22 Mar 1899
Gopal Chunder Dutta and Others Vs Mukhoda Dassi
Calcutta High Court · (1899) ILR (Cal) 734
High Courts22 Mar 1899
Kamikhya Nath Mukerjee and Another Vs Hari Churn Sen and Others
Calcutta High Court · (1899) ILR (Cal) 611
Probate and Administration Act, 1881 — Section 4, 90
High Courts22 Mar 1899
Jib Lal Gir Vs Jogmohan Gir
Calcutta High Court · (1899) ILR (Cal) 576
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 379
High Courts22 Mar 1899
Anant Pandit and Others Vs Madhusudan Mandal
Calcutta High Court · (1899) ILR (Cal) 574
High Courts21 Mar 1899
Janoki Nath Roy and Another Vs The Queen-Empress
Calcutta High Court · (1899) 03 CAL CK 0005
High Courts20 Mar 1899
Chhatrapati Singh Vs Gopi Chand Bothra and Others
Calcutta High Court · (1899) ILR (Cal) 750
Bengal Tenancy Act, 1885 — Section 148(h)
High Courts17 Mar 1899
Nitayi Behari Saha Paramanick and Others Vs Hari Govinda Saha and Others
Calcutta High Court · (1899) ILR (Cal) 677
High Courts15 Mar 1899
Abul Khair Vs Meher Ali
Calcutta High Court · (1899) ILR (Cal) 712
Bengal Tenancy Act, 1885 — Section 60Registration Act, 1877 — Section 78, 79
High Courts15 Mar 1899
Kedar Nath Sanyal Vs Raj Nath Neogi and others
Calcutta High Court · (1899) 03 CAL CK 0002
High Courts14 Mar 1899
Queen-Empress Vs Salemuddin Sheik and Others
Calcutta High Court · (1899) ILR (Cal) 569
Evidence Act, 1872 — Section 25