COURT ARCHIVE

Calcutta High Court judgments, 1943

245 judgments · page 13 of 13

High Courts06 Jan 1943

Navajiban Insurance Co. Vs Superintendent of Insurance, Government of India

Calcutta High Court · AIR 1943 Cal 209

Insurance Act, 1938 — Section 52

High Courts06 Jan 1943

Calcutta High Court · AIR 1944 Cal 110

Bengal Tenancy Act, 1885 — Section 168A, 168A(1)(b)

High Courts05 Jan 1943

Calcutta High Court · AIR 1944 Cal 50

Contract Act, 1872 — Section 151, 152

High Courts05 Jan 1943

Calcutta High Court · (1943) 01 CAL CK 0017

High Courts05 Jan 1943

Calcutta High Court · AIR 1943 Cal 222

Criminal Procedure Code, 1898 (CrPC) — Section 374