High Courts11 Feb 1943
Midnapore Zemindary Co. Ltd. Vs Kumar Chandra Singh Dudhuria and Others
Calcutta High Court · AIR 1943 Cal 544
Bengal Tenancy Act, 1885 — Section 52
COURT ARCHIVE
Calcutta High Court judgments, 1943
245 judgments · page 11 of 13
High Courts08 Feb 1943
Ramesh Chandra Guha Biswas and Others Vs The Faridpore Loan Company, Ltd.
Calcutta High Court · (1943) 02 CAL CK 0027
High Courts08 Feb 1943
Sarat Chandra Mitra and Others Vs Santosh Kumar Haldar and Others
Calcutta High Court · AIR 1944 Cal 145
Bengal Tenancy Act, 1885 — Section 106
High Courts08 Feb 1943
Sm. Kumud Bashini Guha Biswas and Others Vs Faridpur Loan Co., Ltd.
Calcutta High Court · AIR 1943 Cal 223
Bengal Money Lenders Act, 1940 — Section 36
High Courts05 Feb 1943
Shree Chand Daga Vs Sohanlal Daga and Others
Calcutta High Court · AIR 1943 Cal 257
Limitation Act, 1963 — Article 163
High Courts03 Feb 1943
Chaparaddi alias Saparaddi Gazi Vs Kabil Molla, Receiver of estate of Chaparaddi alias Saparaddi Gazi and Others
Calcutta High Court · AIR 1943 Cal 244
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Feb 1943
Meherdi Munshi Vs Inspector, Co-operative Societies, Golpara circle and Ex. Officio Liguidator, Tiamari Janahari Manohari Goalia Bank Under Liquidation
Calcutta High Court · AIR 1944 Cal 245
Co-operative Societies Act, 1912 — Section 42(2)(b), 43
High Courts02 Feb 1943
Ram Tarak Singha and Another Vs Salgram Singha and Others
Calcutta High Court · AIR 1944 Cal 153
Bengal Tenancy Act, 1885 — Section 38, 40
High Courts01 Feb 1943
Pashupati Nath Roy Chowdhury and Others Vs Sachi Nath Roy Chowdhury
Calcutta High Court · AIR 1943 Cal 330
Bengal Money Lenders Act, 1940 — Section 84
High Courts01 Feb 1943
Ajit Kumar Haldar Vs Official Receiver and Others
Calcutta High Court · AIR 1944 Cal 63
Provincial Insolvency Act, 1920 — Section 42(1)(f)
High Courts29 Jan 1943
Chowdhury Mohammad Manjural Haque and Others Vs Sebait of Sri Sri Iswar Lakshmi Narayan Jew Thakur, Sri Sri Iswari Saradia Durga Debi Thakurani and Sri Sri Iswari Jagadhatri Debi Thakurani, Bissesswar Banerjee
Calcutta High Court · AIR 1943 Cal 361
Bengal Land Revenue Sales Act, 1859 — Section 13
High Courts29 Jan 1943
Leo Zepantis on behalf of "the detenu" Nicholas Schinas Vs Emperor
Calcutta High Court · AIR 1944 Cal 76
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts28 Jan 1943Dismissed
Sreemutty Tepi Bala Ash and Others Vs Sreemutty Asima Sundari Ash and Another
Calcutta High Court · (1943) 01 CAL CK 0003
High Courts27 Jan 1943
Smt. Tepi Bala Ash and Others Vs Smt. Asima Sundari Ash and Another
Calcutta High Court · AIR 1945 Cal 57
High Courts26 Jan 1943
Emperor Vs Kishori Khanra
Calcutta High Court · AIR 1943 Cal 515
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts26 Jan 1943
Sm. Badary Jahan Bibi Vs Major Hazi Dabiruddin Ahmad and Others
Calcutta High Court · (1943) 01 CAL CK 0030
High Courts26 Jan 1943Dismissed
Rohini Kumar Chakrabarty Vs Niaz Mahammad Khan
Calcutta High Court · (1943) 01 CAL CK 0023
High Courts26 Jan 1943
Woomesh Chandra Datta Chowdhury Vs Jabed Ali and Others
Calcutta High Court · AIR 1944 Cal 42
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts26 Jan 1943
Santosh Kumar Bhattacharjee Vs Emperor
Calcutta High Court · AIR 1943 Cal 224
Government of India Act, 1915 — Section 72
High Courts25 Jan 1943
Rai Rameswar Nathany (Dudwali) Bahadur Vs Subodh Gopal Basu
Calcutta High Court · AIR 1943 Cal 262