High Courts26 Mar 1943
Sk. Fannu Vs Ali Mia
Calcutta High Court · AIR 1943 Cal 464
Provincial Small Cause Courts Act, 1887 — Section 23
COURT ARCHIVE
Calcutta High Court judgments, 1943
245 judgments · page 9 of 13
High Courts26 Mar 1943
Rabindra Chandra Ghose and Others Vs On death of Surendra Chandra Ghose his sons and legal representatives Arun Kumar Ghose and Another
Calcutta High Court · AIR 1945 Cal 129
Bengal Tenancy Act, 1885 — Section 104H
High Courts26 Mar 1943
The Bank of Commerce Ltd. Vs Bankim Chandra Gupta and Others
Calcutta High Court · (1943) 03 CAL CK 0001
High Courts25 Mar 1943
Subodh Chandra Maity Vs Bidhu Bhusan Das Baxi
Calcutta High Court · (1943) 03 CAL CK 0004
High Courts24 Mar 1943
Ballavdas Agarwalla Vs C.B.L. Bhatnagar
Calcutta High Court · AIR 1943 Cal 478
Penal Code, 1860 (IPC) — Section 500
High Courts23 Mar 1943
Narayan Chandra Laik and Others Vs New Birbhum Coal Co. Ltd.
Calcutta High Court · AIR 1944 Cal 432
High Courts23 Mar 1943
Nripendra Chandra Saha Choudhury and Others Vs Md. Abbas Ali and Others
Calcutta High Court · AIR 1944 Cal 113
Bengal Agricultural Debtors Act, 1936 — Section 8
High Courts22 Mar 1943
Gobinda Chandra Saha and Another Vs Rashmoni Dassya
Calcutta High Court · AIR 1943 Cal 470
Bengal Agricultural Debtors Act, 1936 — Section 40A
High Courts22 Mar 1943
Gour Chand Mullick Vs Pradyumna Kumar Mullick and Another
Calcutta High Court · AIR 1945 Cal 6
Bengal Money Lenders Act, 1940 — Section 35Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 99
High Courts18 Mar 1943
Jabbor Mahi alias Jabborullah Vs Ramani Mohan Chowdhury and Others
Calcutta High Court · AIR 1944 Cal 89
Registration Act, 1908 — Section 17(1)(d)
High Courts16 Mar 1943
Radha Ballav Bose Vs Nagendra Nath Mitter and Others
Calcutta High Court · AIR 1944 Cal 364
High Courts16 Mar 1943
Usha Prova Dey Vs Hriday Bashini
Calcutta High Court · AIR 1944 Cal 389
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Mar 1943
Nanda Kishore Goswami and Another Vs Bally Co-operative Credit Society, Ltd. and Others
Calcutta High Court · AIR 1943 Cal 255
Arbitration Act, 1940 — Section 17Co-operative Societies Act, 1912 — Section 43
High Courts10 Mar 1943
Bhabani Prosad Moitra and Others Vs Satyendra Nath Mukherjee
Calcutta High Court · AIR 1943 Cal 372
Bengal Money Lenders Act, 1940 — Section 86
High Courts09 Mar 1943
Hazareemull Heeralal Vs Balaram Chatterjee and Another
Calcutta High Court · AIR 1943 Cal 640
Bengal Agricultural Debtors Act, 1936 — Section 2, 34Government of India Act, 1935 — Section 108
High Courts05 Mar 1943
Sk. Abdul Aziz and Another Vs Maharaj Uday Chand Mahatab and Others
Calcutta High Court · AIR 1943 Cal 358
Bengal Tenancy Act, 1885 — Section 168A(2)
High Courts05 Mar 1943
Hosainali Raj Vs Barisal Rindan Samity Ltd.
Calcutta High Court · AIR 1945 Cal 141
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts04 Mar 1943
Surjya Singh Vs Golamjat Singh and Others
Calcutta High Court · (1943) 03 CAL CK 0012
High Courts02 Mar 1943
Ishu Prokash Ganguly Vs A.K. Basu, Receiver to Estate of Insolvent, Jamini Prakash Ganguly
Calcutta High Court · AIR 1943 Cal 555
Provincial Insolvency Act, 1920 — Section 28