High Courts07 May 1943
Inchan alias Insan and Others Vs Emperor
Calcutta High Court · AIR 1943 Cal 647
Evidence Act, 1872 — Section 145, 32Penal Code, 1860 (IPC) — Section 147, 302
COURT ARCHIVE
Calcutta High Court judgments, 1943
245 judgments · page 7 of 13
High Courts06 May 1943
Sm. Probhabati Mitra Vs Anil Kumar Das and Another, represented by guardian mother Sm. Benodini Dassi
Calcutta High Court · AIR 1943 Cal 629
Bengal Money Lenders Act, 1940 — Section 34
High Courts04 May 1943
Asharam Thikadar Vs Dan Chand Chapra and Others
Calcutta High Court · AIR 1945 Cal 61
Bengal Money Lenders Act, 1940 — Section 35, 85
High Courts04 May 1943
Surendra Narain Sarbadhikari Vs Bholanath Roy Chowdhury
Calcutta High Court · AIR 1943 Cal 613
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2)
High Courts03 May 1943
Ahmed Mia and Others Vs Emperor
Calcutta High Court · AIR 1944 Cal 243
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts25 Apr 1943Dismissed
Debi Prasad Vs Satish Chandra
Calcutta High Court · (1943) 04 CAL CK 0031
High Courts21 Apr 1943
Benoari Lal Sarma and Others Vs Emperor
Calcutta High Court · AIR 1943 Cal 285
Defence of India Rules, 1962 — Rule 38(1)(a)Penal Code, 1860 (IPC) — Section 147
High Courts21 Apr 1943
Sk. Md. Abel and Abed Vs Altaf Hossain
Calcutta High Court · (1943) 04 CAL CK 0014
High Courts21 Apr 1943
Naresh Chandra Sanyal Vs Ramani Kanto Roy
Calcutta High Court · (1943) 04 CAL CK 0001
High Courts20 Apr 1943
Smt. Mono Mohini Choudhurani Vs Nityananda Saha Choudhury
Calcutta High Court · AIR 1943 Cal 609
Bengal Tenancy Act, 1885 — Section 167
High Courts20 Apr 1943
Digendra Kumar Roy Choudhury and Others Vs Kuti Mian and Others
Calcutta High Court · AIR 1944 Cal 132
Law of Property Act, 1925 — Section 184
High Courts20 Apr 1943
Ram Krishna Bhattacharya and Others Vs Badri Narayan Chetlangia, the Ward of Chetlangia Ward''s Estate through Manager Kartick Pada Ghose
Calcutta High Court · AIR 1943 Cal 531
Public Demands Recovery Act — Section 34
High Courts19 Apr 1943Allowed
Naresh Chandra Roy and Others Vs Sm. Snehalata Guha Roy and Others
Calcutta High Court · (1943) 04 CAL CK 0027
High Courts16 Apr 1943Dismissed
Ashgar Hossain Vs The Official Trustee of Bengal
Calcutta High Court · (1943) 04 CAL CK 0024
High Courts16 Apr 1943
Smt. Binapani Devi Chakraburty Vs Banku Behary Mondal and Others
Calcutta High Court · AIR 1943 Cal 475
Bengal Tenancy Act, 1885 — Section 106
High Courts15 Apr 1943
Ishwar Chandra Pal Vs Pritilata Biswas
Calcutta High Court · AIR 1944 Cal 162
Rent Law of Bengal, L.P. Act, 1869 — Section 27
High Courts13 Apr 1943
K. Roy and Bros. Vs Ramanath Das and Others
Calcutta High Court · AIR 1945 Cal 37
Companies Act, 1956 — Section 109Registration Act, 1908 — Section 17, 17(1)
High Courts12 Apr 1943
Prosad Chandra Banerjee Vs Emperor
Calcutta High Court · AIR 1943 Cal 527
Penal Code, 1860 (IPC) — Section 466