High Courts09 Apr 1943
Rabindra Nath Mazumdar Vs Patiya Urban Co-operative Bank
Calcutta High Court · AIR 1944 Cal 388
Penal Code, 1860 (IPC) — Section 408
COURT ARCHIVE
Calcutta High Court judgments, 1943
245 judgments · page 8 of 13
High Courts09 Apr 1943
Smt. Brindarani Debi Vs Co-operative Assurance Co. Ltd.
Calcutta High Court · AIR 1944 Cal 1
High Courts09 Apr 1943
RALEIGH INVESTMENT CO., LTD. Vs GOVERNOR-GENERAL IN COUNCIL.
Calcutta High Court · (1943) 11 ITR 393
Government of India Act, 1935 — Section 226Income Tax Act, 1922 — Section 22(2), 38
High Courts08 Apr 1943
Bhowani Mohan Joarder Vs Emperor
Calcutta High Court · AIR 1944 Cal 382
Criminal Procedure Code, 1898 (CrPC) — Section 480, 486
High Courts07 Apr 1943
Uday Chand Mahatab Bahadur of Burdwan Vs Phanindra Lal Ghosh and Another
Calcutta High Court · AIR 1944 Cal 384
Bengal Tenancy Act, 1885 — Section 168A
High Courts07 Apr 1943
The Deputy Custodian of Enemy Properties Vs The Mercantile Bank of India (Agency) Ltd.
Calcutta High Court · (1943) 04 CAL CK 0002
High Courts06 Apr 1943
Smt. Khatun Jinnat Sahebani and Another Vs Isha Prokash Gangooli and Others
Calcutta High Court · AIR 1944 Cal 44
Bengal Tenancy Act, 1885 — Section 167, 48E
High Courts06 Apr 1943
H.V. Low and Co. Ltd. Vs Kumar Pashupati Nath Maliah and Another
Calcutta High Court · AIR 1945 Cal 69
Court of Wards Act — Section 10C
High Courts06 Apr 1943
Raja Kamla Ranjan Roy Vs Bepin Behary Sadhkhan
Calcutta High Court · AIR 1945 Cal 34
Solicitors Act, 1843 — Section 37
High Courts06 Apr 1943
Mohesh Chandra Land Reclamation and Agricultural Improvement Co. Ltd. Vs Darapali Molla and Others
Calcutta High Court · (1943) 04 CAL CK 0008
High Courts02 Apr 1943
Kartick Chandra Mallik and Another Vs Rani Harsha Mukhi Dasi, Executrix to estate of Raja Manindra Chandra Sinha
Calcutta High Court · AIR 1943 Cal 345
Land Revenue Sales Act, 1859 — Section 37
High Courts02 Apr 1943
Moulvi Ali Hossain Mian and Others Vs Rajkumar Haldar and Others
Calcutta High Court · AIR 1943 Cal 417
Transfer of Property Act, 1882 — Section 14
High Courts02 Apr 1943
Muhammad Juman Mia Vs Akali Mudiani and Others
Calcutta High Court · AIR 1943 Cal 577
Transfer of Property Act, 1882 — Section 85
High Courts01 Apr 1943
Rangalal Mandal and Another Vs Narendra Nath Ghose
Calcutta High Court · AIR 1944 Cal 414
Bengal Money Lenders Act, 1940 — Section 84(i)
High Courts31 Mar 1943
Panchu Sheikh Vs Emperor
Calcutta High Court · AIR 1943 Cal 612
Evidence Act, 1872 — Section 26
High Courts31 Mar 1943
In the Matter of Lovejoy Patell and Another
Calcutta High Court · AIR 1944 Cal 433
Guardians and Wards Act, 1890 — Section 9
High Courts30 Mar 1943
C.J. Brace and Others Vs Union Board
Calcutta High Court · AIR 1943 Cal 442
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts29 Mar 1943
Rani Prova Roy Vs Subhash Chandra Biswas
Calcutta High Court · AIR 1944 Cal 112
Bengal Village Self-Government Act, 1919 — Section 37