High Courts02 Mar 1943
Bengal Jute Mills Vs Jewraj Heeralal
Calcutta High Court · AIR 1944 Cal 304
Arbitration Act, 1940 — Section 14(2)
COURT ARCHIVE
Calcutta High Court judgments, 1943
245 judgments · page 10 of 13
High Courts01 Mar 1943
Joy Gopal Singha and Others Vs Uday Chand Maharajadhiraj Bahadur
Calcutta High Court · AIR 1944 Cal 282
Bengal Tenancy Act, 1885 — Section 168ACivil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Feb 1943
Barada Kanta Pal Vs Saraswati Dase and Another
Calcutta High Court · (1943) 02 CAL CK 0023
High Courts25 Feb 1943Dismissed
Sri Sri Hariseswar Idols Vs The Khorooriah Mejojilla Zemindary Syndicate Ltd.
Calcutta High Court · (1943) 02 CAL CK 0003
High Courts24 Feb 1943
Upendranath Vs Durlav Chandra
Calcutta High Court · AIR 1944 Cal 334
Bengal Money Lenders Act, 1940 — Section 36(1)
High Courts23 Feb 1943
Atul Krishna Vs Amrita Lal
Calcutta High Court · AIR 1944 Cal 322
Bengal Money Lenders Act, 1940 — Section 34, 36
High Courts23 Feb 1943
Golam Mahiuddin Vs Hrishikesh
Calcutta High Court · AIR 1944 Cal 319
Bengal Money Lenders Act, 1940 — Section 36(6)
High Courts22 Feb 1943Dismissed
Sreedhar Chandra Hazra and Others Vs Sudhindra Nath Maity
Calcutta High Court · (1943) 02 CAL CK 0026
High Courts22 Feb 1943
Jogendra Kishore Chakravarty and Another Vs Hemendra Kishore Chakravarty and Others
Calcutta High Court · (1943) 02 CAL CK 0005
High Courts19 Feb 1943
Muzafar Ahmed Vs Indra Kumar Das and Others
Calcutta High Court · AIR 1944 Cal 40
Bengal Wakf Act, 1934 — Section 70, 70(1)
High Courts19 Feb 1943
Murshidabad Loan Office Ltd. Vs Satish Chandra Chakravarty
Calcutta High Court · AIR 1943 Cal 440
Companies Act, 1956 — Section 153
High Courts18 Feb 1943
Sushil Chandra Vs Emperor
Calcutta High Court · AIR 1944 Cal 319a
Criminal Procedure Code, 1898 (CrPC) — Section 256(1)Penal Code, 1860 (IPC) — Section 323
High Courts18 Feb 1943
Shek Basaraddi and Others Vs Kroshali Taluqdar
Calcutta High Court · AIR 1944 Cal 67
Bengal Tenancy Act, 1885 — Section 26P
High Courts18 Feb 1943
Gourisankar Sukul and Others Vs Commissioner of Wakfs, Objector and Others
Calcutta High Court · AIR 1943 Cal 240
Bengal Wakf Act, 1934 — Section 70(5)
High Courts17 Feb 1943
INLAND REVENUE COMMISSIONERS Vs D. H. WILLIAMS EXECUTORS.
Calcutta High Court · (1943) 11 ITR 84
High Courts17 Feb 1943
Official Trustee Vs L. Chippendale
Calcutta High Court · AIR 1944 Cal 335
Trusts Act, 1882 — Section 5, 6
High Courts16 Feb 1943
Mritunjoy Roy and Another Vs Netai Chand Dutt and Others
Calcutta High Court · AIR 1944 Cal 255
Bengal Money Lenders Act, 1940 — Section 34(2)
High Courts16 Feb 1943
Subal Chandra Bhur Vs Md. Ibrahim and Another
Calcutta High Court · AIR 1943 Cal 484
Arbitration Act, 1940 — Section 34
High Courts16 Feb 1943
Kiron Chandra Bose Vs Kalidas Chatterji
Calcutta High Court · AIR 1943 Cal 247
Civil Procedure Code, 1908 (CPC) — Section 115