High Courts22 Jan 1943
Bhabani Prosanna Lahiri Vs Sarojini Debya
Calcutta High Court · AIR 1944 Cal 106
Limitation Act, 1963 — Article 116
COURT ARCHIVE
Calcutta High Court judgments, 1943
245 judgments · page 12 of 13
High Courts22 Jan 1943
Prasanna Dev Raikat Vs Bisseswar Dass Gupta and Others
Calcutta High Court · AIR 1944 Cal 46
Bengal Tenancy Act, 1885 — Section 21, 7, 75A(1)
High Courts22 Jan 1943
Peoples Insurance Co., Ltd. Vs Benoy Bhusan Bhowmik and Others
Calcutta High Court · AIR 1943 Cal 199
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts21 Jan 1943
Emperor Vs Lal Mia and Another
Calcutta High Court · AIR 1943 Cal 521
Criminal Procedure Code, 1898 (CrPC) — Section 374
High Courts21 Jan 1943
Profulla Kumar Roy Choudhury and Another Vs Emperor
Calcutta High Court · AIR 1944 Cal 120
Criminal Procedure Code, 1898 (CrPC) — Section 412
High Courts21 Jan 1943
District Board Vs Jogesh Chandra Basu
Calcutta High Court · AIR 1943 Cal 447
Bengal Local Self-Government Act, 1885 — Section 146
High Courts20 Jan 1943
Bahadur Singh Singhee Vs Sanyasi Charan Ghosh
Calcutta High Court · AIR 1943 Cal 233
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Jan 1943
Emperor Vs Thakurdas Malo and Another
Calcutta High Court · AIR 1943 Cal 625
Penal Code, 1860 (IPC) — Section 395
High Courts14 Jan 1943
Bibhuti Bhusan Pal Chowdhury and Others Vs Kumarkhali Banking Corporation Ltd.
Calcutta High Court · (1943) 01 CAL CK 0035
High Courts13 Jan 1943
Ritendrakanto Lahiri Chaudhury and Another Vs Dhirendrakanto Lahiri Chaudhury and Another
Calcutta High Court · AIR 1943 Cal 193
Cess Act, 1880 — Section 44
High Courts13 Jan 1943
Syed Shah Maidal Islam and Others Vs Commissioner of Wakfs and Others
Calcutta High Court · AIR 1943 Cal 635
Bengal Wakf Act, 1934 — Section 6(7)Mussalman Wakf Validating Act, 1913 — Section 3(a)
High Courts12 Jan 1943
Narendra Nath Chakravarty and Another Vs Banamali Mandal and Others
Calcutta High Court · AIR 1944 Cal 111
Bengal Tenancy Act, 1885 — Section 26G
High Courts12 Jan 1943
Jharuram Das Monda Vs Hajar Mohammad Sheik Fakir and Others
Calcutta High Court · AIR 1944 Cal 13
Bengal Tenancy Act, 1885 — Section 48
High Courts12 Jan 1943
Ranapati Chattopadhya and Others Vs Arabinda Kumar Pal and Others
Calcutta High Court · AIR 1943 Cal 217
Bengal Tenancy Act, 1885 — Section 148A(1)
High Courts11 Jan 1943
Abdul Gani Bandukchi and Others Vs Emperor
Calcutta High Court · AIR 1943 Cal 465
Penal Code, 1860 (IPC) — Section 114, 147, 326
High Courts11 Jan 1943
Madaripur General Bank, Ltd. Vs Mohiuddin Ahmed, guardian and Manager of Court of Wards to estate of Maulvi Golam Sattar Choudhuri and Maulvi Golam Moula Choudhuri
Calcutta High Court · AIR 1944 Cal 118
Bengal Tenancy Act, 1885 — Section 51
High Courts11 Jan 1943
Ibrahim Bandukchi and 11 Ors. Vs King-Emperor
Calcutta High Court · (1943) 01 CAL CK 0025
High Courts08 Jan 1943
Satinath Bagchi Vs Raja Bhupendra Narayan Sinha Bahadur
Calcutta High Court · AIR 1944 Cal 14
Bengal Money Lenders Act, 1940 — Section 36
High Courts08 Jan 1943
Banku Behary Mondal Vs Banku Behary Hazra and Another
Calcutta High Court · AIR 1943 Cal 203
High Courts07 Jan 1943
Basanta Kumar Chatterji and Another Vs Kalikrishna Mukherji and Others
Calcutta High Court · (1943) 01 CAL CK 0016