High Courts17 Jun 1943
MESSRS. SURPAT SINGH DUGAR AND OTHERS Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1943) 11 ITR 549
Income Tax Act, 1961 — Section 23(3), 33, 34
COURT ARCHIVE
Calcutta High Court judgments, 1943
245 judgments · page 5 of 13
High Courts14 Jun 1943
Sarat Chandra Pal, his Heirs and legal representatives Sudhansu Kumar Pal and Others Vs Nur Muhammad Hazi Yacub
Calcutta High Court · AIR 1944 Cal 232
Bengal Agricultural Debtors Act, 1936 — Section 34Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Jun 1943
COMMISSIONER OF Income Tax, BENGAL Vs MESSRS. GURUPADA DUTTA AND OTHERS.
Calcutta High Court · (1943) 11 ITR 499
Income Tax Act, 1961 — Section 10
High Courts10 Jun 1943
Commissioner of Income Tax Vs Gurupada Dutta and Others
Calcutta High Court · AIR 1944 Cal 125
Income Tax Act, 1961 — Section 10
High Courts09 Jun 1943
Emperor Vs Muktar Ali
Calcutta High Court · AIR 1944 Cal 306
Penal Code, 1860 (IPC) — Section 149, 302
High Courts09 Jun 1943
In Re: Baijnath Bajoria
Calcutta High Court · AIR 1945 Cal 67
Income Tax Act, 1961 — Section 33(1)
High Courts09 Jun 1943
BAIJNATH BAJORIA, IN RE.
Calcutta High Court · (1944) 12 ITR 430
Income Tax Act, 1961 — Section 33(1)
High Courts08 Jun 1943
KRISHNA HYDRAULIC PRESS LTD. Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1943) 11 ITR 504
Income Tax Act, 1961 — Section 34(1)
High Courts08 Jun 1943
Krishana Hydraulic Press Ltd. Vs Commissioner of Income Tax
Calcutta High Court · AIR 1944 Cal 116
Income Tax Act, 1961 — Section 34(1)
High Courts08 Jun 1943
Dwijendra Nath Talukdar and Another Vs Makhon Lal Pramanik
Calcutta High Court · AIR 1943 Cal 564
Criminal Procedure Code, 1898 (CrPC) — Section 198
High Courts08 Jun 1943
Sk. Khabiruddin and Others Vs Emperor
Calcutta High Court · AIR 1943 Cal 644
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 395
High Courts07 Jun 1943
Dharanidhar Jana and Another Vs Kedar Nath Das
Calcutta High Court · AIR 1945 Cal 48
Penal Code, 1860 (IPC) — Section 186
High Courts07 Jun 1943
In Re: Babu Mohan Lal Chatterjee
Calcutta High Court · AIR 1943 Cal 370
Legal Practitioners Act, 1879 — Section 12
High Courts04 Jun 1943
Mohini Mohan Das and Others Vs Kunjabehari Das and Others
Calcutta High Court · AIR 1943 Cal 450
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Jun 1943
Karamali Sikdar Vs Emperor
Calcutta High Court · AIR 1944 Cal 297
Penal Code, 1860 (IPC) — Section 147, 148
High Courts04 Jun 1943
Phani Bhusan Mukherjee Vs Purna Chandra Bagchi and Others
Calcutta High Court · AIR 1944 Cal 199
Bengal Tenancy Act, 1885 — Section 168A(3)
High Courts03 Jun 1943
Shib Nath Banerjee and Others Vs A.E. Porter and Others
Calcutta High Court · AIR 1943 Cal 377
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts01 Jun 1943
ROYAL CHORAL SOCIETY Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1944) 12 ITR 13
High Courts01 Jun 1943
Akshoy Kumar Banerjee Vs Mahammad Hedayatulla and Others
Calcutta High Court · AIR 1944 Cal 73
Specific Relief Act, 1877 — Section 42