High Courts23 Jul 1943
Monmohan Mukhopadhyay Vs Madaripore Loan: Office. Ltd. and Others
Calcutta High Court · (1943) 07 CAL CK 0016
COURT ARCHIVE
Calcutta High Court judgments, 1943
245 judgments · page 3 of 13
High Courts23 Jul 1943
Mahiuddin Biswas Vs Gopi Charan Mondal
Calcutta High Court · AIR 1944 Cal 82
Bengal Agricultural Debtors Act, 1936 — Section 8
High Courts20 Jul 1943
Surendra Nath Sahu Vs Bidhu Bhusan Panja and Others
Calcutta High Court · AIR 1944 Cal 64
Penal Code, 1860 (IPC) — Section 466
High Courts19 Jul 1943Dismissed
Sm. Surabala Devi (Sm. Sarajubala Devi alias Digambari Devi) and another Vs Sudhir Kumar Mukhopadhya and others
Calcutta High Court · (1943) 07 CAL CK 0028
High Courts19 Jul 1943
Satish Chandra Dutt Vs Superintendent of Insurance and Others
Calcutta High Court · AIR 1945 Cal 157
Companies Act, 1862 — Section 91
High Courts19 Jul 1943
Firm Tokani Prosad Kamini Kumar Paul Vs Shyamapada Banerjee (surety) and Another
Calcutta High Court · AIR 1945 Cal 193
Limitation Act, 1963 — Section 14
High Courts16 Jul 1943Dismissed
Surendra Prasad Lahiri Chaudhury and Another Vs Gobinda Das Chaudhury
Calcutta High Court · (1943) 07 CAL CK 0027
High Courts16 Jul 1943
Nirodhini alias Nirodi Sangma Vs Nanda Sangma and Others
Calcutta High Court · AIR 1945 Cal 213
High Courts15 Jul 1943
Abinash Chandra Biswas Vs Nakul Ruhidas and Another
Calcutta High Court · AIR 1945 Cal 192
Bengal Agricultural Debtors Act, 1936 — Section 34Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts15 Jul 1943Dismissed
Munsuf Mia Vs Abdul Sobhan
Calcutta High Court · (1943) 07 CAL CK 0002
High Courts14 Jul 1943
Niharenddu Dutta Mazumdar and Others Vs A.E. Porter and Others
Calcutta High Court · AIR 1945 Cal 107
Criminal Procedure Code, 1898 (CrPC) — Section 46(1), 491, 80
High Courts13 Jul 1943
Calcutta Landing and Shipping Co. Ltd. Vs Victor Oil Company Ltd.
Calcutta High Court · AIR 1944 Cal 84
Transfer of Property Act, 1882 — Section 106
High Courts13 Jul 1943
Jatindra Nath Pal Vs Corporation of Calcutta
Calcutta High Court · AIR 1945 Cal 144
Bengal General Clauses Act, 1899 — Section 17Calcutta Municipal Act, 1923 — Section 538, 539
High Courts13 Jul 1943
Sm. Swarnamonjuri Dassi, Excutrix to estate of Babu Broja Lal Seal Vs Fakir Chandra Karar and Others
Calcutta High Court · AIR 1944 Cal 203
Bengal Tenancy Act, 1885 — Section 168A
High Courts13 Jul 1943
Maharaja Bir Bikram Kishore Manikya Bahadur Vs Sukhomoy Ghose and Another
Calcutta High Court · AIR 1945 Cal 49
Bengal Tenancy Act, 1885 — Section 26FCivil Procedure Code, 1908 (CPC) — Section 115Sylhet Tenancy Act, 1936 — Section 35
High Courts12 Jul 1943
Sushil Kumar Bose Vs Emperor
Calcutta High Court · AIR 1943 Cal 489
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts09 Jul 1943Dismissed
Devraj Ray Pandey and Others Vs Lalji Moearji Ranchord
Calcutta High Court · (1943) 07 CAL CK 0004
High Courts08 Jul 1943
LOMAX (INSPECTOR OF TAXES) Vs PETER DIXON and SON, LTD.
Calcutta High Court · (1944) 12 ITR 1
Money Lenders Act, 1927 — Section 8
High Courts08 Jul 1943
Jitendra Mohan De and Another Vs Emperor
Calcutta High Court · AIR 1944 Cal 79
Calcutta Suburban Police Act, 1866 — Section 41
High Courts08 Jul 1943
Hemanta Kumar Bose Vs Jitendra Nath Pal and Others
Calcutta High Court · AIR 1945 Cal 135
Transfer of Property Act, 1882 — Section 65, 65A, 91