High Courts06 Jul 1943
Saharaddin Dewan Vs Altafuddin Ahmed and Others
Calcutta High Court · AIR 1943 Cal 590
Bengal Tenancy Act, 1885 — Section 26G
COURT ARCHIVE
Calcutta High Court judgments, 1943
245 judgments · page 4 of 13
High Courts05 Jul 1943
Chandra Kumar Chowdhury Vs Kala Meah and Another
Calcutta High Court · AIR 1943 Cal 633
Bengal Agricultural Debtors Act, 1936 — Section 52
High Courts05 Jul 1943
Arjun Lal Vs Banbehari
Calcutta High Court · AIR 1944 Cal 328
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Jul 1943
Monomohan Das Vs Parswanath Das Sarkar and Others
Calcutta High Court · AIR 1943 Cal 588
Bengal Tenancy Act, 1885 — Section 26G
High Courts30 Jun 1943
Nandalal Ghose Vs Emperor
Calcutta High Court · AIR 1944 Cal 283
Penal Code, 1860 (IPC) — Section 193, 199
High Courts28 Jun 1943
Dula Mia Vs Dacca Municipality
Calcutta High Court · AIR 1944 Cal 160
Bengal Municipal Act, 1932 — Section 198
High Courts28 Jun 1943
Sashi Kumar Baishnab and Others Vs Ramani Mohan Das and Others
Calcutta High Court · AIR 1944 Cal 228
High Courts28 Jun 1943
General Rana Parakram Jung Bahadur Vs Prasadi Ram Saha and Another
Calcutta High Court · AIR 1945 Cal 23
High Courts25 Jun 1943
Emperor Vs Chuni Lal De and Another
Calcutta High Court · AIR 1944 Cal 448
Penal Code, 1860 (IPC) — Section 198
High Courts25 Jun 1943
Jadu Mandalani Vs Sarajini Choudhurani and Another
Calcutta High Court · AIR 1945 Cal 100
Bengal Agricultural Debtors Act, 1936 — Section 13(3)Sea Customs Act, 1878 — Section 182
High Courts23 Jun 1943
Ijjatali Talukdar and Another Vs Emperor
Calcutta High Court · AIR 1943 Cal 539
Bengal Excise Act, 1909 — Section 46(a)
High Courts23 Jun 1943
Becharam Mukherji Vs Emperor and Another
Calcutta High Court · AIR 1944 Cal 224
Penal Code, 1860 (IPC) — Section 380, 403
High Courts23 Jun 1943
Amiyanarain Sanyal and Others Vs Mohinikanta Alias Mohini Mohan Chaki and Others
Calcutta High Court · (1943) 06 CAL CK 0004
High Courts22 Jun 1943
Gobinda Chandra Ghosh alias G. Ghosh and Another Vs Abdul Majid Ostagar and Others
Calcutta High Court · AIR 1944 Cal 163
Civil Procedure Code, 1908 (CPC) — Section 92, 92
High Courts21 Jun 1943
Sm. Meherunnisa Bibi Vs Satish Chandra Dutta
Calcutta High Court · AIR 1944 Cal 288
Bengal Money Lenders Act, 1940 — Section 38
High Courts21 Jun 1943
Pran Krishna Naskar Vs Bhagawan Chandra Middey
Calcutta High Court · AIR 1945 Cal 66
Bengal Agricultural Debtors Act, 1936 — Section 39Civil Procedure Code, 1908 (CPC) — Section 24, 47
High Courts18 Jun 1943
ESTATE OF HARENDRA KUMAR ROY Vs COMMISSIONER OF Income Tax BENGAL.
Calcutta High Court · (1944) 12 ITR 68
Income Tax Act, 1961 — Section 41(1)
High Courts18 Jun 1943
Estate of Harendra Kumar Vs I.T. Commissioner
Calcutta High Court · AIR 1944 Cal 308
Income Tax Act, 1961 — Section 10, 41(1)
High Courts17 Jun 1943
Chowdhury Mohammed Ibrahim and Others Vs Saburjan Bewa and Others
Calcutta High Court · AIR 1943 Cal 624
Bengal Agricultural Debtors Act, 1936 — Section 8
High Courts17 Jun 1943
KUMAR DEBA PROSAD GARGA AND OTHERS Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1943) 11 ITR 546
Bengal Tenancy Act, 1885 — Section 67