High Courts11 Jan 1940
Daragali Miah Vs Emperor
Calcutta High Court · AIR 1940 Cal 328
Criminal Procedure Code, 1898 (CrPC) — Section 242
COURT ARCHIVE
Calcutta High Court judgments, 1940
305 judgments · page 16 of 16
High Courts09 Jan 1940
Sukumar Chandra Mukherjee and Another Vs Nagendrabala Dasi
Calcutta High Court · AIR 1940 Cal 393
Evidence Act, 1872 — Section 13
High Courts09 Jan 1940
Abual Kasim Vs Smt. Jamila Khatun Bibi and Others
Calcutta High Court · AIR 1940 Cal 251
High Courts05 Jan 1940
Maharaja Srish Chandra Nandy and Another Vs Supravat Chandra and Others
Calcutta High Court · AIR 1940 Cal 337
Civil Procedure Code, 1908 (CPC) — Section 75Contract Act, 1872 — Section 23Specific Relief Act, 1877 — Section 11
High Courts04 Jan 1940
Hajee Adam Abdul Shakoor Vs Ali Mahomed Ebrahim Shakoor and Others
Calcutta High Court · AIR 1941 Cal 236
Judicature (Consolidation) Act, 1925 — Section 41