High Courts02 Feb 1940
Abdul Majid and Others Vs Altab Ali and Others
Calcutta High Court · AIR 1940 Cal 548
Bengal Tenancy Act, 1885 — Section 26F
COURT ARCHIVE
Calcutta High Court judgments, 1940
305 judgments · page 15 of 16
High Courts02 Feb 1940
Bejoy Kumar Kundu Vs Sitanath Kundu and Others
Calcutta High Court · AIR 1940 Cal 540
Criminal Procedure Code, 1898 (CrPC) — Section 407, 417
High Courts01 Feb 1940
Gobinda Mohun Roy Vs Magneram Bangur and Co.
Calcutta High Court · AIR 1940 Cal 331
Civil Procedure Code, 1908 (CPC) — Section 115, 30
High Courts01 Feb 1940
Kalimaddin Mea and Others Vs Eakutennesa Bibi and Others
Calcutta High Court · AIR 1940 Cal 347
Bengal Tenancy Act, 1885 — Section 149
High Courts31 Jan 1940
Haji Eakub Shaikh and Another Vs Samjan Bibi and Others
Calcutta High Court · AIR 1940 Cal 275
Bengal Tenancy Act, 1885 — Section 174, 174(3)(b)Civil Procedure Code, 1908 (CPC) — Section 148
High Courts26 Jan 1940
Tahsinuddin Ahmad and Others Vs Emperor
Calcutta High Court · AIR 1940 Cal 250
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147
High Courts25 Jan 1940
Pulin Krishna Mukherjee Vs Adya Nath Mukherjee and Others
Calcutta High Court · AIR 1941 Cal 98
High Courts25 Jan 1940
Mittulal Singhania and Others Vs Pursotome Debi Bagla
Calcutta High Court · AIR 1940 Cal 385
Specific Relief Act, 1877 — Section 54
High Courts24 Jan 1940
S. Huda and Another Vs Ali Hussain M. Iqbal
Calcutta High Court · AIR 1940 Cal 367
Criminal Procedure Code, 1898 (CrPC) — Section 179Penal Code, 1860 (IPC) — Section 409
High Courts24 Jan 1940
Tripura Charan Chowdhury Vs Nikunja Behari Chowdhury and Others
Calcutta High Court · AIR 1940 Cal 380
Contract Act, 1872 — Section 19Letters Patent Act, 1865 — Section 15Transfer of Property Act, 1882 — Section 55(5)(b)
High Courts24 Jan 1940
Bahadurmull Chowdhury and Others Vs Nagarmull Madangopal and Others
Calcutta High Court · (1940) 01 CAL CK 0001
High Courts19 Jan 1940
Nidhusudan Mukherjee and Others Vs Smt. Bibhabati Debi and Others
Calcutta High Court · AIR 1940 Cal 395
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts19 Jan 1940
Birendra Nath Basu Thakur and Another Vs Surendra Kumar Basu Thakur and Others
Calcutta High Court · AIR 1940 Cal 260
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts17 Jan 1940
Badridas Agarwalla Vs Sohan Lal Oswal and Another
Calcutta High Court · AIR 1940 Cal 545
Criminal Procedure Code, 1898 (CrPC) — Section 147, 438
High Courts16 Jan 1940
Mahesh Chandra Dhupi and Others Vs Emperor
Calcutta High Court · AIR 1940 Cal 449
Penal Code, 1860 (IPC) — Section 192, 193
High Courts16 Jan 1940
Nafar Chandra Sardar and Others Vs Kali Pada Das
Calcutta High Court · AIR 1940 Cal 257
Bengal Agricultural Debtors Act, 1936 — Section 34, 8Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts12 Jan 1940
Hari Pada Mukherjee and Others Vs Elokeshi Devi for self and Shebait Sri Iswar Sridhar Jiu Thakur and Others
Calcutta High Court · AIR 1940 Cal 254
Transfer of Property Act, 1882 — Section 123, 53A
High Courts12 Jan 1940
Gopendra Narain Dhar Vs Radha Krishna Dhar and Another
Calcutta High Court · AIR 1940 Cal 224
High Courts12 Jan 1940
Nalini Nath Mallik Thakur Vs Radhashyam Marwari and Others
Calcutta High Court · AIR 1940 Cal 482
Court Fees Act, 1870 — Section 7(iv)(c)Suits Valuation Act, 1887 — Section 9