High Courts28 Feb 1940
Jitendra Mullick and Another Vs Haji Hafiz Alla Bux
Calcutta High Court · AIR 1941 Cal 122
Civil Procedure Code, 1908 (CPC) — Section 55(4)
COURT ARCHIVE
Calcutta High Court judgments, 1940
305 judgments · page 14 of 16
High Courts27 Feb 1940
Superintendent and Remembrancer of Legal Affairs Vs Jadu Nath Roy
Calcutta High Court · AIR 1940 Cal 274
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts26 Feb 1940Dismissed
Saju Bibi Vs Muksed Mollah
Calcutta High Court · (1940) 02 CAL CK 0025
High Courts26 Feb 1940
Corporation of Calcutta Vs Bengal Dooars Railway Co. Ltd.
Calcutta High Court · AIR 1940 Cal 531
Calcutta Municipal Act, 1923 — Section 175, 492
High Courts23 Feb 1940
Abala Kanta Ghose and Another Vs Corporation of Calcutta
Calcutta High Court · AIR 1940 Cal 577
Calcutta Municipal Act, 1923 — Section 407
High Courts23 Feb 1940
Amulya Charan Paul Vs Chairman, Kanchrapara Municipality
Calcutta High Court · AIR 1940 Cal 336
Bengal Municipal Act, 1932 — Section 317, 330
High Courts22 Feb 1940
Raja Mea and Others Vs Emperor
Calcutta High Court · AIR 1940 Cal 321
Penal Code, 1860 (IPC) — Section 323
High Courts21 Feb 1940
Sri Sri Sridhar Jew Vs Manindra K. Mitter and Others
Calcutta High Court · AIR 1941 Cal 272
Transfer of Property Act, 1882 — Section 100
High Courts19 Feb 1940
Jogendra Krishna Banerji and Another Vs Sm. Subashini Dassi
Calcutta High Court · (1940) 02 CAL CK 0008
High Courts16 Feb 1940
Rai Kiran Chandra Roy Bahadur and Others Vs Brajes Charan Sen and Others
Calcutta High Court · AIR 1940 Cal 306
Bengal Patni Taluks Regulation, 1819 — Section 8Interest Act, 1978 — Section 1
High Courts15 Feb 1940
Panchanan Mandal and Another Vs Sashi Bhusan Pradhan and Others
Calcutta High Court · AIR 1940 Cal 281
Bengal Tenancy Act, 1885 — Section 26GGovernment of India Act, 1935 — Section 205(1)Transfer of Property Act, 1882 — Section 58(d)
High Courts15 Feb 1940
Surendra Nath Sarkar and Others Vs Kali Pada Das
Calcutta High Court · AIR 1940 Cal 232
Companies Act, 1956 — Section 107, 141ACriminal Procedure Code, 1898 (CrPC) — Section 196, 198
High Courts15 Feb 1940
Sreeram Saksena Vs Emperor
Calcutta High Court · AIR 1940 Cal 290
Penal Code, 1860 (IPC) — Section 292
High Courts12 Feb 1940
Sati Nath Mukherjee Vs Suresh Chandra Roy and Others
Calcutta High Court · AIR 1941 Cal 136
Penal Code, 1860 (IPC) — Section 144
High Courts09 Feb 1940
Hiralal Banjara Vs Bashiram Sharma and Others
Calcutta High Court · AIR 1940 Cal 474
Patents and Designs Act, 1911 — Section 64(3)
High Courts06 Feb 1940
Rani Harshamukhi Dasi Vs Naba Krishna Ray Choudhury and Another
Calcutta High Court · AIR 1940 Cal 314
Bengal Tenancy Act, 1885 — Section 105, 109Public Demands Recovery Act — Section 34
High Courts06 Feb 1940
Hamed Gazi and Others Vs Sadat Ali Sikdar and Others
Calcutta High Court · AIR 1940 Cal 241
Letters Patent Act, 1865 — Section 15
High Courts05 Feb 1940
Syed Yawar Bakht Chowdhury and Others Vs Emperor
Calcutta High Court · AIR 1940 Cal 277
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 109, 467, 467Registration Act, 1908 — Section 81
High Courts05 Feb 1940
Kali Nath Saha and Another Vs Manindra Nath Das and Others
Calcutta High Court · AIR 1940 Cal 550
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Criminal Procedure Code, 1898 (CrPC) — Section 145