High Courts15 Apr 1940
Abhoy Charan Malo and Another Vs Harendra Chandra Mandal and Others
Calcutta High Court · AIR 1940 Cal 437
Bengal Tenancy Act, 1885 — Section 26G(5)
COURT ARCHIVE
Calcutta High Court judgments, 1940
305 judgments · page 12 of 16
High Courts15 Apr 1940
Khoaj Jamadar Vs Abdul Sobhan Khan Jalkadar Khan
Calcutta High Court · AIR 1940 Cal 426
Bengal Tenancy Act, 1885 — Section 26(G)(5)Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 58(b), 58(d), 68
High Courts12 Apr 1940
Babu Dhirendra Nath Roy Vs Ijjetali Miah and Others
Calcutta High Court · AIR 1940 Cal 423
Bengal General Clauses Act, 1899 — Section 8Bengal Tenancy Act, 1885 — Section 26(E), 26(J)
High Courts12 Apr 1940
In Re: Kedarnath Sen; Ex parts, Harsookdas Balkissendas
Calcutta High Court · AIR 1941 Cal 112
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts11 Apr 1940
S.A. Basil Vs Corporation of Calcutta
Calcutta High Court · AIR 1941 Cal 207
Limitation Act, 1963 — Section 29(2)
High Courts11 Apr 1940
A.K. Sen Vs Madhu Mongal Das
Calcutta High Court · AIR 1940 Cal 583
Criminal Procedure Code, 1898 (CrPC) — Section 531Trade and Merchandise Marks Act, 1958 — Section 7
High Courts11 Apr 1940
Sohonlal Daga Vs Sreechand Daga and Another
Calcutta High Court · AIR 1941 Cal 247
High Courts09 Apr 1940
Bepin Chandra Ghosh Vs Mahim Chandra Roy and Others
Calcutta High Court · AIR 1940 Cal 345
Bengal Tenancy Act, 1885 — Section 26FCivil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Apr 1940
In Re: Genuine Insurance Co. Ltd.
Calcutta High Court · AIR 1940 Cal 529
Insurance Act, 1938 — Section 110
High Courts08 Apr 1940
Sibendra Sekhar Roy Vs Emperor
Calcutta High Court · AIR 1941 Cal 113
Police Act, 1861 — Section 32
High Courts05 Apr 1940
Mohunt Ratan Narayan Giri Vs Ashutosh Nundy and Others
Calcutta High Court · AIR 1940 Cal 383
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Apr 1940
Abu Husain Shaikh and Others Vs Emperor
Calcutta High Court · AIR 1940 Cal 358
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts05 Apr 1940
Babu Sailendra Nath Ghose and Another Vs Trustee to estate of late Babu Matilal Mallick and Another
Calcutta High Court · AIR 1940 Cal 484
Bengal Tenancy Act, 1885 — Section 171(1)(c), 68
High Courts05 Apr 1940
Sm. Sarbasundari Dassi Vs Sm. Nandarani Dassi and Others
Calcutta High Court · AIR 1941 Cal 144
High Courts04 Apr 1940
Sk. Khoda Bux and Others Vs Mozaharul Haque and Others
Calcutta High Court · AIR 1940 Cal 330
Criminal Procedure Code, 1898 (CrPC) — Section 145(4), 147, 147(2)
High Courts04 Apr 1940
Sk. Alla Rakha Vs Liakat Hossain
Calcutta High Court · AIR 1940 Cal 371
Criminal Procedure Code, 1898 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 403, 409
High Courts21 Mar 1940
Kumar Purnendu Nath Tagore and Others Vs Dhirendra Nath Chatterjee and Others
Calcutta High Court · AIR 1940 Cal 390
Presidency Small Cause Courts Act, 1882 — Section 19
High Courts21 Mar 1940
Suresh Chandra Roy Choudhury Vs Prakash Krishna Deb and Others
Calcutta High Court · (1940) 03 CAL CK 0012
High Courts20 Mar 1940
Tridibesh Basu and Another Vs Jitendra Kumar Basu and Another
Calcutta High Court · AIR 1940 Cal 487
High Courts20 Mar 1940
Bipad Bhanjan Sarkar Vs Emperor
Calcutta High Court · AIR 1940 Cal 477
Penal Code, 1860 (IPC) — Section 498