High Courts08 May 1940
Shekh Tamizali Vs Md. Nasarali Bhuiya and Another
Calcutta High Court · AIR 1941 Cal 58
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Calcutta High Court judgments, 1940
305 judgments · page 10 of 16
High Courts08 May 1940
Abdul Monaf and Others Vs Sunamganj Municipal Board
Calcutta High Court · AIR 1941 Cal 482
Letters Patent Act, 1865 — Section 15Sunamgunj Municipal Board Act, 1923 — Section 59(1)(b)
High Courts07 May 1940
Nur Ahmed and Others Vs Rasik Chandra Mohajan and Others
Calcutta High Court · AIR 1940 Cal 497
Bengal Tenancy Act, 1885 — Section 52
High Courts07 May 1940
Golam Mortuza Moulik Vs Munshi Maniruddin Ahamad and Others
Calcutta High Court · AIR 1941 Cal 115
Bengal Village Self-Government Act, 1919 — Section 17A
High Courts06 May 1940
In Re: Light of Asia Insurance Co. Ltd.
Calcutta High Court · AIR 1941 Cal 30
Companies Act, 1956 — Section 203
High Courts06 May 1940
Upendra Narayan Bose Vs Shib Chandra Dhang and Others
Calcutta High Court · AIR 1941 Cal 116
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts06 May 1940
Geron Ali Vs Emperor
Calcutta High Court · AIR 1941 Cal 129
Penal Code, 1860 (IPC) — Section 84
High Courts03 May 1940
Gobardhan Bar Vs Gunadhar Bar
Calcutta High Court · AIR 1941 Cal 78
Bengal Tenancy (Amendment) Act, 1938 — Section 26F
High Courts03 May 1940
Emperor Vs Mujjaffar Sheikh and Another
Calcutta High Court · AIR 1941 Cal 106
Penal Code, 1860 (IPC) — Section 34
High Courts03 May 1940
Pulin Behari Das and Another Vs Syed Reasat Ali and Others
Calcutta High Court · AIR 1941 Cal 156
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 May 1940
Surendra Mohan Sardar Vs Nagendra Chandra Lahiri and Others
Calcutta High Court · AIR 1941 Cal 480
Bengal Tenancy Act, 1885 — Section 105, 105A, 7, 7(2)
High Courts01 May 1940
Purnendu Nath Tagore Vs Hanut Mull Dogar and Others
Calcutta High Court · AIR 1940 Cal 565
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts01 May 1940
Firm Ramnarayan-Jagannath Vs Radhagovinda Debnath
Calcutta High Court · AIR 1940 Cal 557
Limitation Act, 1963 — Article 182(5)
High Courts30 Apr 1940
CHIMANLAL RAMESWARLAL Vs COMMISSIONER OF INCOME TAX, BENGAL.
Calcutta High Court · (1940) 8 ITR 408
High Courts30 Apr 1940
Mohini Mohan Majumdar and Another Vs Maharaja Bir Bikram Kishore Manikya Bahadur
Calcutta High Court · AIR 1941 Cal 257
Limitation Act, 1963 — Section 19Penal Code, 1860 (IPC) — Section 409
High Courts30 Apr 1940
Bholanath Dutta Vs Sm. Narayan Kumari Dassi and Others
Calcutta High Court · AIR 1940 Cal 588
High Courts30 Apr 1940
Chimanlal Rameswarlal Vs Commissioner of Income Tax
Calcutta High Court · AIR 1941 Cal 142
High Courts30 Apr 1940
Dr. Girish Chandra Ghose and Others Vs Sudhir Chandra Ray Choudhuri
Calcutta High Court · AIR 1941 Cal 133
Calcutta Municipal Act, 1923 — Section 46
High Courts30 Apr 1940
SREEMATI KAMALA BALA DASI, IN RE.
Calcutta High Court · (1940) 8 ITR 404
Income Tax Act, 1922 — Section 14(1), 66(2)
High Courts29 Apr 1940
Mohamed Hossain Vs Md. Raffique and Others
Calcutta High Court · AIR 1941 Cal 130
Calcutta Municipal Act, 1923 — Section 46