High Courts02 Jun 1940
SOUTHERN H M INSPECTOR OF TAXES Vs COHENS EXECUTORS.
Calcutta High Court · (1942) 10 ITR 8
COURT ARCHIVE
Calcutta High Court judgments, 1940
305 judgments · page 9 of 16
High Courts31 May 1940
Kiran Chandra Das and Others Vs Mati Lal Biswas and Others
Calcutta High Court · AIR 1940 Cal 450
Bengal Tenancy Act, 1885 — Section 167
High Courts31 May 1940
Syed Mohiuddin Ahmed and Another Vs Sofia Khatun and Others
Calcutta High Court · AIR 1940 Cal 501
Muslim Personal Law (Shariat) Application Act, 1937 — Section 2
High Courts31 May 1940
Kunjabehari Chakrabarty Vs Krishnadhone Majumdar
Calcutta High Court · AIR 1940 Cal 489
High Courts31 May 1940
Mamraj Maniram Vs Sk. Muhammad Hashim and Others
Calcutta High Court · AIR 1941 Cal 245
Limitation Act, 1963 — Article 52
High Courts30 May 1940
Sona Mia and Another Vs Prokash Chandra Bhattacharjya and Others
Calcutta High Court · AIR 1940 Cal 464
Specific Relief Act, 1877 — Section 9
High Courts30 May 1940
Lakshmi Narayan Kolley Vs Lalit Mohan Bhattacharjee, Secretary, Chatra-Serampore Co-operative Credit Society Ltd.
Calcutta High Court · AIR 1941 Cal 152
Co-operative Societies Act, 1912 — Section 43
High Courts29 May 1940
Moulvi Bazlar Rahman Choudhury Vs Commissioner of Wakfs and Others
Calcutta High Court · AIR 1940 Cal 438
Court Fees Act, 1870 — Section 7(iv)(a), 7(iv)(c)
High Courts27 May 1940
Murari Mohan Bandury Vs Krishnapada Bandury and Others
Calcutta High Court · AIR 1940 Cal 543
High Courts27 May 1940
Corporation of Calcutta Vs Nandalal Chowdhury
Calcutta High Court · AIR 1941 Cal 602
High Courts24 May 1940
Naran Chandra Dalpati and Another Vs Sidh Nath Singh and Another
Calcutta High Court · AIR 1940 Cal 445
Specific Relief Act, 1877 — Section 42
High Courts22 May 1940
Durgagati Banerjee and Others Vs Taharulla Mia and Others
Calcutta High Court · AIR 1941 Cal 215
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts16 May 1940Allowed
Krishna Chandra Sardar and Others Vs Emperor
Calcutta High Court · (1940) 05 CAL CK 0017
High Courts15 May 1940
Haripada Mukherjee, Shebait of Kali Mata and Another Vs Shaila Bala Devi Banerjee
Calcutta High Court · AIR 1940 Cal 530
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts15 May 1940
S. Sharafuddin Ahmed Vs Shamsul Huq.
Calcutta High Court · AIR 1941 Cal 147
Calcutta Municipal Act, 1923 — Section 47(1)(c)
High Courts14 May 1940
Ranjit Kumar Roy and Another Vs Kabiraj Kisori Mohan Gupta and Another
Calcutta High Court · AIR 1940 Cal 401
Contract Act, 1872 — Section 128Limitation Act, 1963 — Section 20(1)
High Courts10 May 1940
Carritt Moran and Co. Vs Manmatha Nath Mukherjee
Calcutta High Court · AIR 1941 Cal 691
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145Penal Code, 1860 (IPC) — Section 447Transfer of Property Act, 1882 — Section 53A
High Courts10 May 1940
Secretary of State Vs Syed Sadek Reza
Calcutta High Court · AIR 1941 Cal 167
Public Demands Recovery Act — Section 5
High Courts09 May 1940
Upendra Nath Ghose Vs Emperor
Calcutta High Court · AIR 1940 Cal 561
Penal Code, 1860 (IPC) — Section 364