High Courts11 Jul 1940Dismissed
Sarashibala Seal Vs Atasi Kanta Ganguly and Others
Calcutta High Court · (1940) 07 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1940
305 judgments · page 7 of 16
High Courts09 Jul 1940
Jitendra Bhusan Das and Others Vs Emperor
Calcutta High Court · AIR 1941 Cal 413
Public Gambling Act, 1867 — Section 3, 4, 5
High Courts09 Jul 1940
Md. Serajul Haque and Others Vs Dwijendra Mohan Sen Gupta and Others
Calcutta High Court · AIR 1941 Cal 33
Transfer of Property Act, 1882 — Section 53A
High Courts08 Jul 1940
Jnanendra Narayan Bagchi and Others Vs Bhola Nath Mondal and Others
Calcutta High Court · AIR 1941 Cal 252
High Courts08 Jul 1940
Anil Kumar Das and Another represented by Smt. Binodini Dassi Vs Smt. Probhabati Mitra
Calcutta High Court · AIR 1940 Cal 532
Guardians and Wards Act, 1890 — Section 27
High Courts05 Jul 1940
Jamuna Ram Bhakat and Another Vs Heeralal Agarwalla and Co. and Others
Calcutta High Court · AIR 1940 Cal 515
High Courts04 Jul 1940
Srimatijan and Another Vs Fulja Khatun and Others
Calcutta High Court · AIR 1941 Cal 266
Bengal Tenancy Act, 1885 — Section 26C
High Courts03 Jul 1940
Mymensingh Loan Office Ltd. Vs Basir Sheikh and Others
Calcutta High Court · AIR 1940 Cal 523
Bengal Agricultural Debtors Act, 1936 — Section 33Bengal Tenancy Act, 1885 — Section 480
High Courts03 Jul 1940
In Re: Manager, Radhika Mohan Roy Ward''s Estate
Calcutta High Court · AIR 1941 Cal 443
Bengal Tenancy Act, 1885 — Section 161(c), 67, 68Income Tax Act, 1961 — Section 2(1)(a)
High Courts02 Jul 1940
Mt. Hashen Banu Bibi and Others Vs Commissioner of Income Tax
Calcutta High Court · AIR 1941 Cal 183
Income Tax Act, 1922 — Section 66(2)
High Courts02 Jul 1940
Sm. Anantamoni Dasi and Others Vs Bhola Nath Manna
Calcutta High Court · AIR 1941 Cal 104
Bengal Tenancy Act, 1885 — Section 182
High Courts28 Jun 1940
Punjab National Bank Ltd. Vs Bank of Baroda Ltd. and Others
Calcutta High Court · AIR 1941 Cal 372
Bills of Exchange Act, 1882 — Section 75Negotiable Instruments Act, 1881 (NI) — Section 6, 7
High Courts27 Jun 1940
Gouri Sankar Mukherjee and Others Vs Jatindra Nath Chahravarty and Another
Calcutta High Court · AIR 1941 Cal 255
High Courts27 Jun 1940
Amiya Bikash Datta and Others Vs Mohaluxmi Bank Ltd.
Calcutta High Court · AIR 1940 Cal 587
Public Demands Recovery Act — Section 3(1)
High Courts26 Jun 1940
Mahendra Nath Sardar and Another Vs Kalipada Haldar and Others
Calcutta High Court · AIR 1940 Cal 486
Bengal Tenancy Act, 1885 — Section 26G(5)
High Courts26 Jun 1940
Khodeja and Another Vs Mahamad Abdul Khaleque and Others
Calcutta High Court · AIR 1940 Cal 472
Bengal Tenancy Act, 1885 — Section 26F
High Courts26 Jun 1940
Syed Mahommed Yaqub Vs Imperial Bank of India
Calcutta High Court · AIR 1941 Cal 110
Negotiable Instruments Act, 1881 (NI) — Section 31
High Courts25 Jun 1940
Jhajharia Bros. Ltd. Vs Sholapoor Spinning and Weaving Co. Ltd.
Calcutta High Court · AIR 1941 Cal 174
High Courts25 Jun 1940
A.C. Mojumdar Vs Emperor
Calcutta High Court · AIR 1941 Cal 87
Electricity Act, 1910 — Section 44(d)
High Courts21 Jun 1940
In Re: A.E. Forbes (deceased), O.V. Forbes
Calcutta High Court · AIR 1941 Cal 417
Civil Procedure Code, 1908 (CPC) — Section 10Succession Act, 1925 — Section 281