High Courts21 Jun 1940
Binode Behari Mukherjee and Others Vs K.C. Biswas and Co. and Others
Calcutta High Court · AIR 1940 Cal 552
Court Fees Act, 1870 — Section 7(iv)(d), 8C
COURT ARCHIVE
Calcutta High Court judgments, 1940
305 judgments · page 8 of 16
High Courts17 Jun 1940Dismissed
Akimuddin Chaudhuri Vs Fateh Chand Mahesri
Calcutta High Court · (1940) 06 CAL CK 0023
High Courts17 Jun 1940
Kali Sundar Roy and Others Vs Khum Chandra Bothra and Another
Calcutta High Court · AIR 1940 Cal 473
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts17 Jun 1940
Sm. Umasashi Debi Vs Sm. Radha Binodini Devi and Others
Calcutta High Court · AIR 1940 Cal 513
Bengal Tenancy Act, 1885 — Section 26FRegistration Act, 1908 — Section 47
High Courts17 Jun 1940
Jatindra Mohan Banerjee Vs Corporation of Calcutta
Calcutta High Court · AIR 1941 Cal 13
Calcutta Municipal Act, 1923 — Section 175
High Courts17 Jun 1940
Gobinda Das Nath Vs Shyama Charan Nath and Others
Calcutta High Court · AIR 1940 Cal 478
High Courts14 Jun 1940
Kala Mia Vs Kshetra Mohan Pal and Others
Calcutta High Court · AIR 1941 Cal 269
High Courts14 Jun 1940
Baroda Prosad Pal and Another Vs Asutosh Pal and Others
Calcutta High Court · AIR 1941 Cal 289
Civil Procedure Code, 1908 (CPC) — Section 11Easements Act, 1882 — Section 46
High Courts11 Jun 1940
Maulvi A.R.M. Abdul Wahed and Others Vs Nagendra Chandra Lahiri and Others
Calcutta High Court · AIR 1940 Cal 524
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts11 Jun 1940
Romesh Chandra Das Vs National Tobacco Co. of India Ltd.
Calcutta High Court · AIR 1940 Cal 536
Evidence Act, 1872 — Section 114Presidency Small Cause Courts Act, 1882 — Section 80
High Courts07 Jun 1940
D. Moody, Managing Director, Victor Oil Co. Ltd. Vs Emperor
Calcutta High Court · AIR 1940 Cal 579
Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts07 Jun 1940
Trailokhya Nath Banerjee Vs Sukumar Bose
Calcutta High Court · AIR 1941 Cal 202
Civil Procedure Code, 1908 (CPC) — Section 104(1)(f)
High Courts07 Jun 1940
Upendra Nath Das and Another Vs Durlav Chandra Kundu and Others
Calcutta High Court · AIR 1941 Cal 117
High Courts06 Jun 1940
Radharani Dassi Vs Mati Lal Sen
Calcutta High Court · AIR 1940 Cal 569
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(3)
High Courts06 Jun 1940
Raja Kritanand Singh Bahadur and Others Vs Secretary of State and Others
Calcutta High Court · AIR 1940 Cal 506
Evidence Act, 1872 — Section 13
High Courts05 Jun 1940
Ranendra Nath Datta Vs Munick Lal Mitra and Others
Calcutta High Court · AIR 1941 Cal 118
High Courts05 Jun 1940
Abdur Rouf and Others Vs Abdur Rahim and Others
Calcutta High Court · AIR 1941 Cal 205
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Jun 1940
Talep Ali Choudhury Vs Sabdar Khan
Calcutta High Court · (1940) 06 CAL CK 0001
High Courts04 Jun 1940
Hansraj Bhuteria and Another Vs Askaran Bhuteria and Another
Calcutta High Court · AIR 1941 Cal 244