High Courts25 Jul 1940Allowed
Muhammed Haiderali Khan Pani and Others Vs Brojendra Kumar Banopadhyaha and Others
Calcutta High Court · (1940) 07 CAL CK 0023
COURT ARCHIVE
Calcutta High Court judgments, 1940
305 judgments · page 6 of 16
High Courts25 Jul 1940
Debi Prosanna Ghose Vs Indra Narain Pal and Others
Calcutta High Court · AIR 1941 Cal 27
High Courts24 Jul 1940
Abani Nath Mukhopadhaya and Another Vs Amar Nath Mukhopadhaya and Others
Calcutta High Court · AIR 1941 Cal 92
Succession Act, 1865 — Section 111
High Courts24 Jul 1940Allowed
Sm. Bidyut Lata Dasi Vs Ahadali Sheik and Others
Calcutta High Court · (1940) 07 CAL CK 0005
High Courts23 Jul 1940
Saroj Basini Debi and Another Vs Kumar Kamala Ranjan Roy
Calcutta High Court · (1940) 07 CAL CK 0024
High Courts23 Jul 1940
Sudhanya Mohan Basak and Others Vs Monorama Gupta and Others
Calcutta High Court · AIR 1940 Cal 570
Bengal Money Lenders Act, 1933 — Section 4
High Courts23 Jul 1940
Sir Bijoy Chand Mahatab Vs Official Trustee of Bengal
Calcutta High Court · AIR 1941 Cal 337
Evidence Act, 1872 — Section 34
High Courts23 Jul 1940Dismissed
Sudhanya Mohan Basak Vs Priya Shankar Sen
Calcutta High Court · (1940) 07 CAL CK 0009
High Courts23 Jul 1940Allowed
Mahindra Nath Guin Vs Surajmal Sajer
Calcutta High Court · (1940) 07 CAL CK 0003
High Courts22 Jul 1940
Gopal Krishna Naba Krishna Raj Krishna Saha Vs Chintaharan Mazumdar and Another
Calcutta High Court · AIR 1941 Cal 254
High Courts19 Jul 1940
Bhupati Banerjee Vs Bon Behary Roy and Another
Calcutta High Court · AIR 1941 Cal 436
Registration Act, 1908 — Section 51Transfer of Property Act, 1882 — Section 100, 52, 93
High Courts17 Jul 1940
Hari Rakshak Dutt Vs Chairman, District Board
Calcutta High Court · AIR 1941 Cal 150
Bengal Food Adulteration Act, 1919 — Section 6(1)
High Courts16 Jul 1940
Abdul Rahaman Mia and Others Vs Balaipado Sett and Another
Calcutta High Court · AIR 1941 Cal 347
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts16 Jul 1940
Hafizar Rahman Vs Aminal Hoque
Calcutta High Court · AIR 1941 Cal 185
Penal Code, 1860 (IPC) — Section 427
High Courts16 Jul 1940
Uday Chandra Paul and Others Vs B.H. Parmar and Others
Calcutta High Court · AIR 1941 Cal 153
Registration Act, 1908 — Section 49
High Courts16 Jul 1940Allowed
Benoy Krishna Choudhury Vs Bholanath Chowdhury and Others
Calcutta High Court · (1940) 07 CAL CK 0001
High Courts15 Jul 1940
Nalini Kanta Roy Vs Suresh Chandra Chakravarty and Others
Calcutta High Court · AIR 1941 Cal 329
High Courts12 Jul 1940
Loke Nath Mukerjee and Others Vs Abani Nath Mukherjee and Others
Calcutta High Court · AIR 1941 Cal 68
High Courts11 Jul 1940
Hemendra Nath Roy Chowdhury Vs Purna Charan Hauli and Others
Calcutta High Court · AIR 1940 Cal 549
Bengal Agricultural Debtors Act, 1936 — Section 34Civil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Jul 1940
Joyram Rakshit Vs Annada Prosad Kundu
Calcutta High Court · AIR 1941 Cal 90
Criminal Procedure Code, 1898 (CrPC) — Section 438