High Courts22 Aug 1940
Ramnath Banerjee Vs Girish Chandra Sinha and Others
Calcutta High Court · AIR 1941 Cal 515
Bengal Tenancy Act, 1885 — Section 182
COURT ARCHIVE
Calcutta High Court judgments, 1940
305 judgments · page 4 of 16
High Courts22 Aug 1940
Emperor Vs Sekendar Ali Shah Raham Ali Shah
Calcutta High Court · AIR 1941 Cal 406
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 302
High Courts21 Aug 1940Dismissed
Gerald Aynslry Clifford Vs Mrs. E (sic) Lissrtte Mac Ritchie Clifford and Another
Calcutta High Court · (1940) 08 CAL CK 0032
High Courts21 Aug 1940
Benoy Krishna Roy Vs Emperor
Calcutta High Court · AIR 1941 Cal 32
Public Gambling Act, 1867 — Section 3
High Courts21 Aug 1940
Raja Janaki Nath Roy and Others Vs Jyotish Chandra Acharya Chowdhury and Others
Calcutta High Court · AIR 1941 Cal 41
Specific Relief Act, 1877 — Section 42
High Courts21 Aug 1940
Chairman, Dhubri Municipality Vs Kumudini Ganika (Sm. Kumudini Dasi)
Calcutta High Court · AIR 1941 Cal 445
High Courts20 Aug 1940
Kumar Purnendu Nath Tagore and Others Vs Narendra Nath Samanta
Calcutta High Court · AIR 1941 Cal 302
West Bengal Non-Agricultural Tenancy (Temporary Provisions) Act, 1940 — Section 3
High Courts20 Aug 1940Dismissed
Probodh Kumar Das Vs Dantmara Tea Company, Ltd.
Calcutta High Court · (1940) 08 CAL CK 0003
High Courts19 Aug 1940
Lalit Kumar Das Chaudhury and Others Vs Nogendra Lal Das and Others
Calcutta High Court · AIR 1940 Cal 589
Guardians and Wards Act, 1890 — Section 30
High Courts19 Aug 1940
Sm. Annapurna Dasi Vs Bazley Karim Fazley Moula and Others
Calcutta High Court · AIR 1941 Cal 85
High Courts16 Aug 1940
Cooverji Manickji Bhesania Vs Smt. Sukumari Dasi Mitra and Another
Calcutta High Court · AIR 1941 Cal 326
Calcutta Municipal Act, 1923 — Section 304, 523Limitation Act, 1963 — Section 5
High Courts16 Aug 1940
Jagnarayan Haluwai, Accused Vs The Bhatpara Municipality
Calcutta High Court · (1940) 08 CAL CK 0006
High Courts14 Aug 1940
Dhirendra Nath Roy Vs Sailaj Kumar Bose
Calcutta High Court · AIR 1940 Cal 582
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Aug 1940
Nilratan Mukhopadhya and Others Vs Cooch Behar Loan Office Ltd. and Others
Calcutta High Court · AIR 1941 Cal 64
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts13 Aug 1940
Corporation of Calcutta Vs Province of Bengal
Calcutta High Court · AIR 1941 Cal 60
Calcutta Municipal Act, 1923 — Section 127(b)
High Courts12 Aug 1940
Atul Krishna Bose and Others Vs Zahed Mondal and Others
Calcutta High Court · AIR 1941 Cal 102
Bengal Tenancy Act, 1885 — Section 29
High Courts12 Aug 1940
Khodadat Bibi Vs Kumar Kamala Ranjan Roy
Calcutta High Court · AIR 1940 Cal 584
Bengal Tenancy Act, 1885 — Section 115, 50
High Courts12 Aug 1940
Anthony Francis Noronha Vs Gladstone Wyllie and Co. Ltd.
Calcutta High Court · AIR 1941 Cal 448
Criminal Procedure Code, 1898 (CrPC) — Section 439Merchant Shipping Act, 1958 — Section 63
High Courts11 Aug 1940
Probodh Chandra Haldar and Another Vs Bani Charan Kundu and Another
Calcutta High Court · AIR 1942 Cal 289
Bengal Agricultural Debtors Act, 1936 — Section 52