High Courts22 Nov 1940
Ganga Prosad Singh Vs Emperor
Calcutta High Court · AIR 1941 Cal 263
Penal Code, 1860 (IPC) — Section 182, 211, 225b
COURT ARCHIVE
Calcutta High Court judgments, 1940
305 judgments · page 3 of 16
High Courts22 Nov 1940
Sukhoda Prasad Mazumdar Vs Gaganendra Nath Tagore and Others
Calcutta High Court · AIR 1941 Cal 242
Bengal Tenancy Act, 1885 — Section 191
High Courts19 Nov 1940
Province of Bengal Vs Mahes Missir and Others
Calcutta High Court · AIR 1941 Cal 625
Calcutta Improvement Act, 1911 — Section 24Land Acquisition Act, 1894 — Section 49Land Clauses Consolidation Act, 1845 — Section 92
High Courts19 Nov 1940
Amulyadhan Sinha Vs Kanak Chandra Mustafi and Others
Calcutta High Court · AIR 1941 Cal 368
Bengal Tenancy Act, 1885 — Section 50, 50(a), 88Land Revenue Sales Act, 1859 — Section 37
High Courts19 Nov 1940
Sm. Asima Sarkar and Others Vs The Western India Insurance Co. Ltd.
Calcutta High Court · (1940) 11 CAL CK 0012
High Courts19 Nov 1940
Sashi Kumari Devi Roy Vs Dhirendra Kishore Roy and Others
Calcutta High Court · AIR 1941 Cal 248
Civil Procedure Code, 1908 (CPC) — Section 92(2)
High Courts18 Nov 1940
Golaghat Municipal Board Vs Sonaram Gohain and Others
Calcutta High Court · AIR 1941 Cal 609
High Courts13 Nov 1940
Nitya Ranjan Mukherjee and Another Vs Niranjan Chandra and Others
Calcutta High Court · AIR 1941 Cal 330
Bengal Tenancy Act, 1885 — Section 195, 85A, 86
High Courts13 Nov 1940
Kumar Sanat Kumar Mukherjee Vs Debendra Nath Sarcar and Others
Calcutta High Court · AIR 1941 Cal 332
Bengal Tenancy Act, 1885 — Section 105, 105A
High Courts13 Nov 1940
Arayilagath Chandroth Mohamed and Another Vs Corporation of Calcutta and Others
Calcutta High Court · (1940) 11 CAL CK 0003
High Courts13 Nov 1940
Purna Chandra Chowdhury Vs Jagat Bandhu Chowdhury and Others
Calcutta High Court · (1940) 11 CAL CK 0001
High Courts12 Nov 1940
N. Banerjee and Co., a Firm Vs Wilfred John Younie and Others
Calcutta High Court · AIR 1941 Cal 308
Companies Act, 1913 — Section 109(2)Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 69A
High Courts11 Nov 1940
Srish Chandra Sen Vs Mohim Chandra Ghose
Calcutta High Court · AIR 1941 Cal 256
Bengal Agricultural Debtors Act, 1936 — Section 18(1)
High Courts11 Nov 1940
Kanto Mohan Mullick Vs Gour Mohan Mullick and ors
Calcutta High Court · (1940) 11 CAL CK 0018
High Courts12 Sept 1940Dismissed
Ratan Chunder Gupta Vs Nirmal Chunder Neogy
Calcutta High Court · (1940) 09 CAL CK 0001
High Courts05 Sept 1940Dismissed
Sailendra M. Dey Vs Accowrie Mukherjee
Calcutta High Court · (1940) 09 CAL CK 0002
High Courts03 Sept 1940
Fakir Mahammad and Another Vs Emperor
Calcutta High Court · AIR 1941 Cal 246
Bengal Excise Act, 1909 — Section 54(b)
High Courts27 Aug 1940
Nokar Dibyaswari Debi Vs Narayan Lin Kumari Debi
Calcutta High Court · AIR 1941 Cal 291
Contract Act, 1872 — Section 49Government of India Act, 1935 — Section 205
High Courts23 Aug 1940Allowed
Surendrabala Debi Vs Bhupendra Kumar Gangopadhya and Others
Calcutta High Court · (1940) 08 CAL CK 0005
High Courts22 Aug 1940
Manindra Chandra Roy Chowdhury and Another Vs Gopi Ballav Sen and Others
Calcutta High Court · AIR 1941 Cal 353
Bengal Cess Act, 1880 — Section 99Evidence Act, 1872 — Section 114(e)