High Courts09 Aug 1940
Mt. Masiha Khatun Vs Ulatannessa Bibi and Others
Calcutta High Court · AIR 1941 Cal 222
Bengal Agricultural Debtors Act, 1936 — Section 34
COURT ARCHIVE
Calcutta High Court judgments, 1940
305 judgments · page 5 of 16
High Courts09 Aug 1940
Jugal Charan Mondal and Others Vs Rai Debendra Nath Ballav Bahadur and Others
Calcutta High Court · AIR 1940 Cal 572
Bengal Tenancy Act, 1885 — Section 7
High Courts07 Aug 1940Allowed
Girilal Mondal and Others Vs Emperor
Calcutta High Court · (1940) 08 CAL CK 0001
High Courts06 Aug 1940
Purna Lall Nandan Vs Bhupendra Chandra Dutt
Calcutta High Court · AIR 1941 Cal 31
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts06 Aug 1940
Smt. Bhadrabati Devi Tewari Vs Jibanmal Babu and Others
Calcutta High Court · AIR 1941 Cal 163
High Courts06 Aug 1940
Raja Jagat Kishore Acharjya Chowdhury and Others Vs Kulakamini Dasya and Others
Calcutta High Court · AIR 1941 Cal 233
Transfer of Property Act, 1882 — Section 53
High Courts05 Aug 1940
Sm. Kiron Bala Dassi Vs Atul Kristo Basu and Another
Calcutta High Court · (1940) 08 CAL CK 0020
High Courts05 Aug 1940
Sm. Saibalini Devi Banerjee Vs Abinash Chandra Modak and Others
Calcutta High Court · AIR 1940 Cal 591
Transfer of Property Act, 1882 — Section 1, 111(b), 28
High Courts02 Aug 1940
Horay Krishna Naskar Vs Sashi Bhusan Purkait and Others
Calcutta High Court · AIR 1941 Cal 18
Transfer of Property Act, 1882 — Section 83
High Courts02 Aug 1940
Midnapur Zemindari Co. Ltd. Vs Bengal Nagpur Railway Co. Ltd.
Calcutta High Court · AIR 1941 Cal 465
Land Acquisition (Mines) Act, 1885 — Section 3
High Courts31 Jul 1940
Bhuban Mohan Guha and Another Vs Brojendra Chandra Ghose and Others
Calcutta High Court · AIR 1941 Cal 311
Partition Act, 1893 — Section 4
High Courts31 Jul 1940
Rajnandini Vs Aswini Kumar Chowdhury and Others
Calcutta High Court · AIR 1941 Cal 20
High Courts31 Jul 1940
Biraja Sundari Baisnabi Vs Sm. Mahamaya Sen Poddar and Another
Calcutta High Court · AIR 1941 Cal 399
High Courts30 Jul 1940
Sm. Bhabasundari Dassi Vs Gopeswar Auddy and Others
Calcutta High Court · AIR 1941 Cal 159
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts30 Jul 1940
Haran Charan Mandal and Another Vs Hiralal Naskar and Others
Calcutta High Court · AIR 1941 Cal 88
Bengal Tenancy Act, 1885 — Section 171
High Courts30 Jul 1940
Khirode Chandra Ghosh, and Another Vs Narendra Nath Sanyal and Others
Calcutta High Court · (1940) 07 CAL CK 0006
High Courts29 Jul 1940
Sonaram Dutta Vs Sitaram Chamaria and Others
Calcutta High Court · AIR 1941 Cal 28
High Courts26 Jul 1940Allowed
Sudhir Kumar Chakravarty, and Others Vs Sm. Bilasbati Debi and Others
Calcutta High Court · (1940) 07 CAL CK 0010
High Courts25 Jul 1940
Tikendrajit Ghosh and Another Vs Mritunjoy Mondal and Others
Calcutta High Court · AIR 1940 Cal 554
Public Demands Recovery Act — Section 23, 4
High Courts25 Jul 1940
Sudhir Chandra Chakravarty Vs Sudhangshu Kumar Choudhury and Others
Calcutta High Court · AIR 1940 Cal 556
Bengal Public Demands Recovery Act, 1913 — Section 4