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Calcutta High Court judgments, 2016

1,186 judgments · page 50 of 60

High Courts16 Feb 2016Dismissed

Anjana Vs The A.P. Vardhaman (Mahila) Co-operative Urban Bank Limited and Others

Calcutta High Court · (2016) 4 BC 517 : (2016) 2 CalHCN 178 : (2016) 2 CalLT 514 : (2017) 1 DCR 71 : (2017) 1 DRTC 234 : (2017) 1 NIJ 408

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1(3)Constitution of India, 1950 - Article 226, Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4
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High Courts15 Feb 2016Allowed

Sutapa Banerjee Vs The State of West Bengal and Others

Calcutta High Court · (2016) 2 AICLR 190 : (2016) 2 CalCriLR 384 : (2016) 2 CalHCN 379

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 482Penal Code, 1860 (IPC) - Section 120B, Section 34, Section 406, Section 420, Section 464, Section 467, Section 468, Section 471, Section 504
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High Courts11 Feb 2016Disposed off

Dan Singh Vs Sukdev Singh and Anr.

Calcutta High Court · (2016) 2 ACC 949 : (2016) 149 FLR 160 : (2016) 2 LLN 398 : (2016) 2 TAC 667

Motor Vehicles Act, 1988 — Section 146, 147Workmens Compensation Act, 1923 — Section 3, 4-A, 4-A (3) (a)
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High Courts10 Feb 2016Disposed off

Shree Ganesh Jute Mills Pvt. Ltd. Vs Akash Ganga Dealcomm Pvt. Ltd.

Calcutta High Court · (2016) 166 AIC 277 : (2016) 2 CalLT 587 : (2016) 2 ICC 116 : (2016) 2 RCRRent 38 : (2016) 1 RentLR 247 : (2016) 3 WBLR 360

Civil Procedure Code, 1908 (CPC) - Section 115, Section 151Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 20, Section 41(b)
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