COURT ARCHIVE

Calcutta High Court judgments, 2016

1,186 judgments · page 48 of 60

High Courts24 Feb 2016Dismissed

Purnendro Mullick and Others Vs Tapendro Mullick and Others

Calcutta High Court · (2016) 2 ICC 290 : (2016) 5 WBLR 118

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Section 151Constitution of India, 1950 - Article 227

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High Courts24 Feb 2016Dismissed

Sm. Karabi Nath (Dey) Vs State of West Bengal

Calcutta High Court · (2016) 5 WBLR 130

Constitution of India, 1950 — Article 226

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High Courts24 Feb 2016Dismissed

Original Jurisdiction Pratyaha News Service Private Limited Vs Pratidin Prakashani Private Limited

Calcutta High Court · (2016) 3 WBLR 661

Companies Act, 1956 - Section 394A

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High Courts24 Feb 2016Dismissed

Sudhir Chandra Das Vs State of West Bengal

Calcutta High Court · (2016) 2 CalHCN 196

Calcutta High Court (Appellate Side) Rules - Rule 53Civil Procedure Code, 1908 (CPC) - Order 9 Rule 4, 141Constitution of India, 1950 - Article 226

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High Courts24 Feb 2016Dismissed

Shivnanda Singh Vs Standard Chartered Bank and Others

Calcutta High Court · (2016) 1 CLR 1023 : (2016) 149 FLR 663 : (2016) LabLR 1097 : (2016) LabLR 643 : (2016) LIC 4216 : (2016) 3 LLN 80

Industrial Disputes Act, 1947 - Section 10, Section 10(1), Section 12(4), Section 12(5)

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High Courts24 Feb 2016Disposed off

Amarendra Nath Ghosh Vs C.B.I. and Others

Calcutta High Court · (2016) 02 CAL CK 0044

Criminal Procedure Code, 1973 (CrPC) - Section 160, Section 161, Section 170, Section 173(2), Section 173(2)(i), Section 205, Section 221, Section 227, Section 239, Section 428, Section 433A, Section 91Delhi Special Police Establishment Act,

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High Courts24 Feb 2016Dismissed

Swastik Projects Pvt. Ltd. and Others Vs The Kolkata Municipal Corporation and Others

Calcutta High Court · (2016) 02 CAL CK 0040

Calcutta Municipal Corporation Act, 1980 - Section 183(5)Central Excises and Salt Act, 1944 - Section 11-B, Section 11-B(3)Constitution of India, 1950 - Article 226, Article 265, Article 32, Article 38, Article 39

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High Courts24 Feb 2016Dismissed

Pratyaha News Service Private Limited Vs Pratidin Prakashani Private Limited

Calcutta High Court · (2016) 02 CAL CK 0039

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High Courts23 Feb 2016Allowed

Commissioner of Central Excise and Service Tax, Durgapur Commissionerate - Appellant @HASH Ankit Metal and Power Ltd. and Others

Calcutta High Court · (2016) 2 CalLJ 622

Central Excises and Salt Act, 1944 - Section 32E, Section 32M, Section 32O (1) (i), Section 32O(2)

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High Courts23 Feb 2016Disposed off

Soummopriyo Chakrabarti Vs Twinkle Chakrabarty

Calcutta High Court · (2016) 3 CalLJ 36 : (2016) 2 ICC 200 : (2016) 4 WBLR 579

Contract Act, 1872 - Section 68Divorce Act, 1869 - Section 36, Section 39Hindu Adoptions and Maintenance Act, 1956 - Section 18, Section 23(2), Section 3

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High Courts23 Feb 2016Dismissed