High Courts22 Feb 2016Dismissed
Khudiram Ghorai & Others Vs State of West Bengal & Others
Calcutta High Court · (2016) 4 CalHCN 376 : (2016) 3 ICC 479 : (2016) 3 WBLR 500
Limitation Act, 1963 - Section 5
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 49 of 60
High Courts22 Feb 2016Disposed Off
Syed Mahamudul Muswi Vs Brajobashi Das
Calcutta High Court · (2016) 2 CalHCN 457
Waqf Act, 1995 - Section 83, 85
High Courts22 Feb 2016Dismissed
Dilip Sankar Das and Others Vs State of West Bengal and Others
Calcutta High Court · (2016) 2 CalHCN 316 : (2016) 2 CalLT 135 : (2016) 1 CLR 1013 : (2016) 150 FLR 191 : (2016) 5 WBLR 271
High Courts22 Feb 2016Dismissed
Santosh Halder Vs Saswati Halder (Dutta) and Others
Calcutta High Court · (2016) 02 CAL CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 401Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 34, Section 498A
High Courts19 Feb 2016Disposed Off
College of Engineering and Management, Kolaghat and Others - Petitioners @HASH All India Council for Technical Education and Others
Calcutta High Court · (2016) 2 CalLJ 612
Constitution of India, 1950 - Article 226
High Courts19 Feb 2016Dismissed
Madan Lall Jain and Others Vs Kamlesh Sogani and Others
Calcutta High Court · (2016) 2 ICC 279
Arbitration and Conciliation Act, 1996 - Section 34, Section 36Civil Procedure Code, 1908 (CPC) - Order 21 Rule XXI, Order 7 Rule 11
High Courts19 Feb 2016Allowed
Sudhangsu Dey Vs Ashis Das
Calcutta High Court · (2016) 3 CalHCN 104 : (2016) 3 ICC 485 : (2016) 3 WBLR 506
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 43 Rule 1, 96(3)
High Courts19 Feb 2016Disposed Off
Chhanda Hazra Vs Mani Prasad Hazra & Anr.
Calcutta High Court · (2016) 2 CalLJ 457
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 17, 34
High Courts19 Feb 2016Partly Allowed
Sagar Ghosh and Others Vs State of West Bengal
Calcutta High Court · (2016) 2 AICLR 232
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 235(2), Section 313, Section 360, Section 428Penal Code, 1860 (IPC) - Section 308, Section 321, Section 323, Section 324, Section 325, Section 34Probation of Offenders Act,
High Courts19 Feb 2016Dismissed
Sk. Raju @ Abdul Haque @ Jagga Vs State of West Bengal
Calcutta High Court · (2016) 2 CalHCN 625
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c), 35, 42(1)(2), 50, 57
High Courts19 Feb 2016Disposed off
College of Engineering and Management, Kolaghat and Others Vs All India Council for Technical Education and Others
Calcutta High Court · (2016) 02 CAL CK 0042
All India Council for Technical Education Act, 1987 - Section 14(b), Section 23
High Courts19 Feb 2016Dismissed
Sk. Raju Vs The State of West Bengal
Calcutta High Court · (2016) 02 CAL CK 0036
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c), Section 35, Section 41, Section 42, Section 42(1)(2), Secti
High Courts18 Feb 2016Disposed Off
Sk. Manjur Vs Sk. Jamal
Calcutta High Court · (2016) 4 CalHCN 243 : (2016) 2 ICC 310 : (2017) 1 WBLR 385
Constitution of India, 1950 — Article 227West Bengal Land Reforms Act, 1955 — Section 14
High Courts18 Feb 2016Dismissed
Chiranjit Goswami Vs The State of West Bengal
Calcutta High Court · (2016) 02 CAL CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 375, Section 376, Section 379, Section 448, Section 506
High Courts18 Feb 2016Disposed Off
Commissioner of Income-Tax Vs Apeejay Medical LTD.
Calcutta High Court · (2016) 383 ITR 297
Companies Act, 1956 — Section 25Income Tax Act, 1961 — Section 10(22A)
High Courts18 Feb 2016Disposed off
Akshay Jain and Anr. Vs State of West Bengal and Anr.
Calcutta High Court · (2016) 2 CalHCN 375
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 340Indian Penal Code — Section 120B, 420, 465, 468, 471
High Courts17 Feb 2016Dismissed
Union of India Vs Navin Kr. Jha
Calcutta High Court · (2016) 341 ELT 561
High Courts17 Feb 2016Disposed off
The National Insurance Co. Ltd. Vs Sandip Routh and Others
Calcutta High Court · (2016) 02 CAL CK 0041
Motor Vehicles Act, 1988 - Section 166
High Courts17 Feb 2016Dismissed
The National Insurance Co. Ltd. Vs Shri Sandip Routh @ Rahul Routh
Calcutta High Court · (2016) AAC 1783 : (2016) 4 ACC 285 : (2016) ACJ 2052 : (2017) 1 TAC 303 : (2016) 2 TNMAC 503
Motor Vehicles Act, 1988 - Section 166
High Courts16 Feb 2016Dismissed
Gena Marketing Pvt. Ltd. and Others Vs Somnath Guin
Calcutta High Court · (2016) ACD 365 : (2016) 2 AICLR 149 : (2016) ALLMRCri 247 : (2016) 3 BC 719 : (2016) 2 CalCriLR 84 : (2016) 2 CalLJ 413 : (2016) 2 CalLT 344 : (2016) 4 CivilLJ 174 : (2016) 3 DCR 242 : (2016) 2 MadWNCri 102 : (2016) 2 RCRCivil 959 : (2016) 2 RCRCriminal 9
Negotiable Instruments Act, 1881 (NI) - Section 138, Section 138(b), Section 141Penal Code, 1860 (IPC) - Section 304B