High Courts20 Dec 2016Dismissed
Kakali Ghosh Vs Madan Mohan Ghosh
Calcutta High Court · (2017) 1 CalLT 625 : (2017) 2 ICC 453
Civil Procedure Code, 1908 (CPC) - Section 151Evidence Act, 1872 - Section 68
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 2 of 60
High Courts20 Dec 2016Disposed Off
Gatha Apparels Pvt. Ltd. Vs Toplight Commercials Limited
Calcutta High Court · (2017) 1 ICC 749
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts19 Dec 2016Disposed Off
MBL Infrastructures Ltd. Vs Ircon International Ltd.
Calcutta High Court · (2017) 2 BC 376 : (2017) 2 ICC 305
Arbitration and Conciliation Act, 1996 - Section 34(2)(a), Section 34(2)(b)(ii)Contract Act, 1872 - Section 73, Section 74
High Courts19 Dec 2016Dismissed
Mithu Singha Vs State of West Bengal
Calcutta High Court · (2017) 7 FLT 177
Constitution of India, 1950 - Article 226Mines And Minerals (Development And Regulation) Act, 1957 - Section 15, Section 20AMines and Minerals (Development and Regulation) Amendment Act, 2015 - Section 10-A(1)(2), Section 11(5)<
High Courts16 Dec 2016Dismissed
Sebak Kanti Sengupta Vs United Bank of India
Calcutta High Court · (2017) 1 CLR 543 : (2017) 1 WBLR 667
Constitution of India, 1950 - Article 226
High Courts16 Dec 2016Dismissed
Parul Projects Limited Vs Dr. Mrinal Kanti Basu
Calcutta High Court · (2017) 2 CalLT 223 : (2017) 3 WBLR 90
Arbitration and Conciliation Act, 1996 - Section 36Civil Procedure Code, 1908 (CPC) - Order 21, Section 47
High Courts16 Dec 2016Dismissed
Eastern India Enterprises Vs State of West Bengal
Calcutta High Court · (2017) 171 AIC 273
Criminal Procedure Code, 1973 (CrPC) - Section 255, Section 372Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141
High Courts16 Dec 2016Disposed Off
Hasna Banu Bibi Vs Sundar Ali Sk.
Calcutta High Court · (2017) 170 AIC 434 : (2017) CriLJ 2822 : (2017) 1 DMC 450
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Muslim Women (Protection Of Rights On Divorce) Act, 1986 - Section 3, Section 4
High Courts16 Dec 2016Dismissed
Parul Projects Limited Vs Manoranjan Bhattacharjee
Calcutta High Court · (2017) 170 AIC 426 : (2017) 1 ICC 13
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Specific Relief Act, 1963 - Section 14(1)(c), Section 14(3)(c), Section 34
High Courts16 Dec 2016Disposed Off
Kamakshya Narayan Pandey Vs State of West Bengal
Calcutta High Court · (2017) 1 CalLJ 75 : (2017) 1 WBLR 673
Constitution of India, 1950 - Article 226
High Courts16 Dec 2016Dismissed
Arjun Palit Vs West Bengal Financial Corporation
Calcutta High Court · (2017) 170 AIC 569 : (2017) 1 BC 544
State Financial Corporations Act, 1951 - Section 29
High Courts16 Dec 2016Dismissed
Property Company Ltd. Vs Rohinten Daddy Mazda
Calcutta High Court · (2017) 200 CompCas 87
Companies Act, 1956 - Section 111Companies Act, 2013 - Section 58Limitation Act, 1963 - Section 5
High Courts15 Dec 2016Disposed Off
Utanka Roy Vs Director of Income Tax
Calcutta High Court · (2017) 291 CurTR 501 : (2017) 390 ITR 109
Income Tax Act, 1961 - Section 143(1), Section 264, Section 5(2)
High Courts15 Dec 2016Dismissed
The Goods of Saraj Kumar Vs Tridib Kumar Sarkar
Calcutta High Court · (2017) 1 ICC 30
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts15 Dec 2016Allowed
Md. Sayed Vs State of West Bengal
Calcutta High Court · (2017) 2 CalLT 129
Constitution of India, 1950 - Article 226
High Courts15 Dec 2016Dismissed
Panchanan Shil (in jail) Vs State of West Bengal
Calcutta High Court · (2017) 1 CalCriLR 80 : (2017) 1 CalLJ 24
Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 302, Section 34, Section 498A
High Courts15 Dec 2016Disposed off
M/s. Orion Metal Pvt. Ltd. Vs West Bengal State Electricity Distribution Company Limited
Calcutta High Court · (2017) 170 AIC 439
Electricity Act, 2003 - Section 126(1)
High Courts15 Dec 2016Disposed Off
Sudesh Chander Talwar Vs Seema Sarin
Calcutta High Court · (2017) AIRCC 1678 : (2017) 1 CalLJ 7 : (2017) 1 CalLT 417 : (2017) 1 ICC 34
City Civil Court Act, 1953 - Section 21, Section 5Letters Patent, 1865 - Clause 34Succession Act, 1925 - Section 270, Section 300
High Courts15 Dec 2016Allowed
Sandhya Basu Mallick Vs Sri Pramatha Nath Sen
Calcutta High Court · (2017) 1 CalLT 489 : (2017) 1 ICC 849
Hindu Succession Act, 1956 - Section 8, Section 9Transfer of Property Act, 1882 - Section 123
High Courts14 Dec 2016Disposed Off
Nabanita Belel Vs Aruna Chakraborty
Calcutta High Court · (2017) AIRCC 1916 : (2017) 1 ICC 9
West Bengal Premises Tenancy Act, 1956 - Section 2(h)