High Courts02 Dec 2016Disposed off
Rama Paul Vs Alok Narayan Chowdhury
Calcutta High Court · (2017) 170 AIC 573
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 4 of 60
High Courts01 Dec 2016Dismissed
All India UCO Bank Staff Federation Vs UCO Bank
Calcutta High Court · (2017) 1 CLR 539 : (2017) 2 LLN 122
High Courts01 Dec 2016Dismissed
Dr. Amitava Gupta Vs The State of West Bengal
Calcutta High Court · (2017) 170 AIC 576
Penal Code, 1860 (IPC) - Section 279, Section 304, Section 304A, Section 338
High Courts01 Dec 2016Allowed
Smt. Rebati Mondal Vs Smt. Usha Mondal
Calcutta High Court · (2017) 1 LLN 379 : (2017) 1 WBLR 677
Administrative Tribunals Act, 1985 - Section 14, Section 28, Section 3(q)Specific Relief Act, 1963 - Section 34
High Courts30 Nov 2016Allowed
The Metro Railway Vs Phonographic Performance Limited
Calcutta High Court · (2017) 2 WBLR 617
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 9 Rule 9
High Courts29 Nov 2016Dismissed
Soumitra Dhar Vs Ashim Kumar Nandy
Calcutta High Court · (2017) 1 ICC 152
Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 141, Section 63
High Courts29 Nov 2016Allowed
Edward Food Research Vs Saroj Kumar Banerjee
Calcutta High Court · (2017) 172 AIC 325 : (2017) 1 CalLT 179 : (2017) 1 ICC 275
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2
High Courts28 Nov 2016Disposed Off
Tata Steel Limited Vs Lindsay International (P) Ltd
Calcutta High Court · (2017) 1 ICC 798
Arbitration and Conciliation Act, 1996 - Section 34Sales of Goods Act, 1930 - Section 43
High Courts28 Nov 2016Dismissed
Abdul Ahad Vs The State of West Bengal
Calcutta High Court · (2017) 1 CalLJ 71
West Bengal Panchayat Act, 1973 - Section 11(1)(d)
High Courts28 Nov 2016Allowed
Shyamal Roy Vs State of West Bengal
Calcutta High Court · (2017) 1 AICLR 289 : (2017) 1 CalCriLR 109 : (2017) CriLJ 920
Criminal Procedure Code, 1973 (CrPC) - Section 200, Section 482Penal Code, 1860 (IPC) - Section 463, Section 468
High Courts28 Nov 2016Disposed Off
Dr. Amitabha Mukherjee Vs State of West Bengal
Calcutta High Court · (2017) 1 HLR 118
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - Section 498A
High Courts25 Nov 2016Dismissed
Bank of Boroda Vs Tirupati Assets Pvt. Ltd.
Calcutta High Court · (2017) 169 AIC 758
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Transfer of Property Act, 1882 - Section 106(1)
High Courts25 Nov 2016Dismissed
Martin Burn Information Technology Vs Dipankar Banerjee
Calcutta High Court · (2017) 1 ICC 171
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6
High Courts25 Nov 2016Dismissed
Sarwan Ram @ Sarwan Singh Ram and Another - Petitioners @HASH State of West Bengal
Calcutta High Court · (2017) 1 RCRCriminal 282
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 37, Section 37, Section 50
High Courts25 Nov 2016Partly Allowed
Gopal Mondal Vs State of West Bengal
Calcutta High Court · (2017) 169 AIC 767 : (2017) 1 AICLR 227 : (2017) 2 CriCC 397 : (2017) CriLJ 931 : (2017) 2 Crimes 302
Penal Code, 1860 (IPC) - Section 376, Section 417
High Courts24 Nov 2016Dismissed
Majdia Taldaha Union Co-operative Vs State of West Bengal
Calcutta High Court · (2017) 1 CalLT 702
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11, Order 41 Rule 3AConstitution of India, 1950 - Article 226West Bengal Co-operative Societies Act, 2006 - Section 146(2)(a)
High Courts24 Nov 2016Disposed Off
National Insurance Co. Ltd. Vs Deepa Rani Sarkar
Calcutta High Court · (2017) AAC 846
Motor Vehicles Act, 1988 - Section 163A, Section 166
High Courts24 Nov 2016Disposed Off
Happy Masscomm Pvt. Ltd. Vs Atco Management Pvt. Ltd.
Calcutta High Court · (2017) 1 CalLT 630 : (2017) 2 ICC 462
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Limitation Act, 1963 - Article 54
High Courts24 Nov 2016Dismissed
Moody Properties Limited Vs CESC Limited
Calcutta High Court · (2017) 169 AIC 763
Constitution of India, 1950 - Article 226
High Courts24 Nov 2016Disposed Off
Haldia Petrochemicals Ltd. Vs Joint Secretary, Ministry of Finance
Calcutta High Court · (2017) 345 ELT 619