High Courts23 Nov 2016Dismissed
State of West Bengal Vs Borjora Ashar Alo
Calcutta High Court · (2017) 1 CalLJ 287 : (2017) 1 CalLT 274 : (2017) 2 ICC 292 : (2017) 1 WBLR 348
Limitation Act, 1963 - Section 5
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 5 of 60
High Courts23 Nov 2016Allowed
Sujit Kumar Pal Vs State of West Bengal
Calcutta High Court · (2017) 170 AIC 457 : (2017) 1 AICLR 238 : (2017) 1 CalCriLR 97
Negotiable Instruments Act, 1881 (NI) - Section 112, Section 138, Section 139, Section 139
High Courts22 Nov 2016Disposed Off
Birendra Nath Maity Vs State of West Bengal
Calcutta High Court · (2017) 169 AIC 745 : (2017) 1 ECrC 683
Penal Code, 1860 (IPC) - Section 498A
High Courts22 Nov 2016Dismissed
Sri Lalan Prashad Vs Sri Parimal Chandra Das
Calcutta High Court · (2017) 169 AIC 741 : (2017) 1 CalLJ 40 : (2017) 1 ICC 946 : (2017) 1 RentLR 212 : (2017) 3 WBLR 107
West Bengal Premises Tenancy Act, 1997 - Section 2(g), Section 24
High Courts22 Nov 2016Disposed Off
Global Exports Limited Vs Dalhousie Properties Limited
Calcutta High Court · (2017) 1 CalLJ 138 : (2017) 1 ICC 133
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Transfer of Property Act, 1882 - Section 106
High Courts21 Nov 2016Disposed Off
Bhikam Chand Dudheria Vs Pran Gopal Saha
Calcutta High Court · (2017) 169 AIC 766
High Courts21 Nov 2016Dismissed
State of West Bengal Vs Pranab Kumar Maity
Calcutta High Court · (2017) 1 CalLJ 433
Limitation Act, 1963 - Section 5
High Courts21 Nov 2016Dismissed
In the Goods of : Nand Bherumal Advani Alias Nandu Advani (Deceased)
Calcutta High Court · (2017) 1 CalLT 201 : (2017) 1 ICC 140
Succession Act, 1925 - Section 283(3)
High Courts21 Nov 2016Allowed
Crompton Greaves Ltd. Vs The State of West Bengal
Calcutta High Court · (2017) 170 AIC 423
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 420
High Courts21 Nov 2016Allowed
Rajesh P. Thakkar Vs Kolkata Municipal Corporation
Calcutta High Court · (2017) 1 CalLJ 148
Calcutta Municipal Corporation Act, 1980 - Section 192
High Courts18 Nov 2016Disposed Off
Hooghly Alloy & Steels Company Pvt. Ltd. Vs Axis Bank Ltd.
Calcutta High Court · (2017) 169 AIC 775
High Courts18 Nov 2016Disposed Off
Smt. Madhu Chhanda Bandyopadhyay Vs Smt. Shankari Kayal
Calcutta High Court · (2017) 1 ICC 178
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 3
High Courts18 Nov 2016Allowed
Harvinder Singh Vs Kolkata Municipal Corporation
Calcutta High Court · (2017) 1 CalLT 103
Calcutta Municipal Corporation Act, 1980 - Section 131(3), Section 199, Section 200, Section 421
High Courts18 Nov 2016Partly Allowed
Santi Nayek Vs State of West Bengal
Calcutta High Court · (2017) 1 AICLR 133 : (2016) 4 CalCriLR 624
Penal Code, 1860 (IPC) - Section 302, Section 498A
High Courts18 Nov 2016Disposed Off
Belal Vs State of West Bengal
Calcutta High Court · (2017) 1 AICLR 121 : (2017) 1 CalLT 522
Penal Code, 1860 (IPC) - Section 375, Section 376
High Courts17 Nov 2016Allowed
Kartick Chanda Ghosh Vs Arun Kumar Ghosh
Calcutta High Court · (2017) 1 ICC 261
Easements Act, 1882 - Section 60B
High Courts16 Nov 2016Dismissed
Uttara Das Vs State of West Bengal
Calcutta High Court · (2016) 4 CalCriLR 664
Penal Code, 1860 (IPC) - Section 373
High Courts15 Nov 2016Disposed Off
Durgamata Cold Storage Vs The New India Assurance Co. Ltd.
Calcutta High Court · (2017) 169 AIC 751 : (2017) AIRCC 1171
High Courts15 Nov 2016Dismissed
Ashwin Desai Vs Bijay Kumar Manish Kumar HUF
Calcutta High Court · (2017) 1 ICC 253
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Transfer of Property Act, 1882 - Section 114West Bengal Premises Tenancy Act, 1997 - Section 6(4)
High Courts15 Nov 2016Dismissed
Mahadeb Mal Vs State of West Bengal
Calcutta High Court · (2017) 1 CalLT 189 : (2017) CriLJ 470
Penal Code, 1860 (IPC) - Section 302, Section 304B, Section 498A