High Courts06 Oct 2016Dismissed
Governing Body of Bankinm Sardar College Vs State of West Bengal
Calcutta High Court · (2017) 1 CalLJ 102 : (2016) LIC 4617
West Bengal College Service Commission Act, 1978 - Section 9
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 7 of 60
High Courts06 Oct 2016Dismissed
K.K. Saha and Co. Pvt. Ltd. Vs Ashok Agarwal
Calcutta High Court · (2016) 2 RentLR 517
Civil Procedure Code, 1908 (CPC) - Section 151West Bengal Premises Tenancy Act, 1997 - Section 2(h)
High Courts06 Oct 2016Disposed Off
State Bank of India - Petitioner @HASH Smt. Bulbul Gayen - Opposite Party
Calcutta High Court · (2016) 4 ICC 798
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11 (d)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 34
High Courts05 Oct 2016Allowed
Gadadhar Mondal Vs State of West Bengal
Calcutta High Court · (2017) 1 CalLT 549
Constitution of India, 1950 - Article 226
High Courts05 Oct 2016Dismissed
Munkir Sk. Vs The State of West Bengal
Calcutta High Court · (2017) CriLJ 1193
Criminal Procedure Code, 1973 (CrPC) - Section 154Evidence Act, 1872 - Section 3, Section 54Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34
High Courts05 Oct 2016Dismissed
Nibir Chand Karan Vs Paschim Banga Gramin Bank
Calcutta High Court · (2017) 1 CalLJ 567 : (2017) 2 WBLR 723
Constitution of India, 1950 - Article 226
High Courts05 Oct 2016Disposed off
GPT Health CARE Private Limited Vs State of West Bengal
Calcutta High Court · (2017) 2 WBLR 573
Constitution of India, 1950 - Article 226
High Courts05 Oct 2016Allowed
Sk. Akbar Alias Sk. Akbor Vs State of West Bengal
Calcutta High Court · (2017) 2 WBLR 636
High Courts05 Oct 2016Disposed Off
Sesa International Ltd. Vs Director General of Foreign Trade
Calcutta High Court · (2017) 1 CalLT 88 : (2016) 342 ELT 481
Foreign Trade Policy - Clause 4.2.6
High Courts05 Oct 2016Allowed
Amiya Ghosh Vs Union of India
Calcutta High Court · (2017) 1 CalLT 1
Border Security Force Act, 1968 - Section 11
High Courts05 Oct 2016Disposed Off
Ram Gopal Agarwala Vs Prasun Guha
Calcutta High Court · (2017) 1 CalLJ 57 : (2017) 1 ICC 941 : (2017) 1 WBLR 559
High Courts05 Oct 2016Disposed Off
Dr. Bankim Chandra Adhikary and Others - Petitioners @HASH State of West Bengal and Others
Calcutta High Court · (2017) 1 CalLJ 48 : (2016) LIC 4512
Constitution of India, 1950 - Article 14, Article 16, Article 309, Article 39(d)West Bengal (Revision of Pay and Allowance) Rules, 1990 - Rule 7
High Courts05 Oct 2016Disposed Off
Chandramallika Suppliers Private Limited Vs State of West Bengal
Calcutta High Court · (2016) AIR(Calcutta) 357
Stamp Act, 1899 - Section 2(16B)
High Courts04 Oct 2016Dismissed
Sanjay Jain Vs Raj Kumar Saha
Calcutta High Court · (2017) 1 CalLJ 78 : (2017) 1 CalLT 50 : (2017) 1 ICC 887
Contempt of Courts Act, 1971 - Section 2
High Courts04 Oct 2016Dismissed
In Re: Anowar Hossain Fakir alias Boto
Calcutta High Court · (2017) 1 CalCriLR 347
Criminal Procedure Code, 1973 (CrPC) - Section 439(2), Section 482
High Courts04 Oct 2016Dismissed
M/s Binaguri Tea Company Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Calcutta High Court · (2017) 295 CurTR 224 : (2016) 389 ITR 648
Income Tax Act, 1961 - Section 254(2)
High Courts04 Oct 2016Disposed Off
Bishad Kumar Jana - Petitioner @HASH Smt. Anjali Jana and Others - Opposite Parties
Calcutta High Court · (2016) 4 ICC 828 : (2017) 2 WBLR 604
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 227Limitation Act, 1963 - Article 113
High Courts04 Oct 2016Disposed Off
M/s. Remahay Stores Pvt. Ltd. Vs Income Tax Officer
Calcutta High Court · (2016) 4 CalLT 595
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 148
High Courts04 Oct 2016Allowed
Kolkata Municipal Corporation Vs Balkrishna Shroff
Calcutta High Court · (2016) AIR(Calcutta) 367
Constitution of India, 1950 - Article 225, Article 226
High Courts03 Oct 2016Allowed
SK. Maharam Ali @ SK. Sakil Vs The State of West Bengal
Calcutta High Court · (2017) 1 CalCriLR 688
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Evidence Act, 1872 - Section 137