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Calcutta High Court judgments, 2016

1,186 judgments · page 6 of 60

High Courts10 Nov 2016Disposed Off

Metsil Exports Private Ltd. Vs Punjab National Bank

Calcutta High Court · (2017) ACD 273 : (2017) 169 AIC 578 : (2017) AIR(Calcutta) 1 : (2017) 2 BC 73 : (2017) 1 CalLJ 210 : (2017) 1 CalLT 250 : (2016) 199 CompCas 480 : (2017) 1 DRTC 780

Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4)
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High Courts02 Nov 2016Disposed Off

In Re : Madhabendu Ganguly

Calcutta High Court · (2016) 4 CalCriLR 548

Criminal Procedure Code, 1973 (CrPC) - Section 2(u), Section 24(8), Section 32
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High Courts02 Nov 2016Disposed Off

In the matter of Moraful Saikh

Calcutta High Court · (2017) 1 AICLR 117 : (2016) 4 CalCriLR 535

Criminal Procedure Code, 1973 (CrPC) - Section 167(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c), Section 25, Section 36A(4)
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High Courts24 Oct 2016Allowed

In the matter of : Sucharita Lodh

Calcutta High Court · (2017) 2 AICLR 215 : (2017) 2 CriCC 417 : (2017) CriLJ 647

Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 37
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