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Calcutta High Court judgments, 2016

1,186 judgments · page 8 of 60

High Courts03 Oct 2016Allowed

Pushpa Devi Bangur Vs M.B. Commercial Co. Ltd.

Calcutta High Court · (2017) 1 CalLJ 154 : (2017) 1 CalLT 403 : (2017) 1 ICC 72 : (2017) 2 WBLR 149

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 1, Order 26 Rule 1, Order 26 Rule 4A, Order 26 Rule 4A, Section 132
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High Courts29 Sept 2016Disposed Off

Kartick Chandra Das Vs State of West Bengal

Calcutta High Court · (2016) 151 FLR 1029 : (2016) LabLR 1191

Criminal Procedure Code, 1973 (CrPC) — Section 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(1 A)
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High Courts29 Sept 2016Dismissed

UCO Bank Vs Nityananda Paul

Calcutta High Court · (2016) 151 FLR 1031 : (2017) LabLR 559 : (2017) LIC 271 : (2016) 4 LLN 625

Payment of Gratuity Act, 1972 - Section 1(3), Section 5
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