High Courts23 Sept 2016Allowed
Md. Irfan Habib Vs State of West Bengal
Calcutta High Court · (2017) 1 AICLR 795 : (2017) 1 CalLT 40
Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 306, Section 498A
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 9 of 60
High Courts23 Sept 2016Disposed off
Renu Agarwal Vs Sushila Devi Agarwal
Calcutta High Court · (2017) 1 CalLT 342 : (2017) 2 ICC 297 : (2017) 2 WBLR 26
High Courts23 Sept 2016Dismissed
Ratan Sarkar - Appellant @HASH Surajit Lahiri
Calcutta High Court · (2016) 167 AIC 690
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 1, Order 41 Rule 11, Order 41 Rule 27, Order 41 Rule 41
High Courts22 Sept 2016Dismissed
Jai Balaji Industries Ltd. Vs Dy. Commissioner Of Customs (Group-IV)
Calcutta High Court · (2016) 342 ELT 162
High Courts22 Sept 2016Dismissed
Commissioner of C. Ex., Kolkata-IV Vs Assam Tubes Ltd.
Calcutta High Court · (2016) 342 ELT 234
High Courts21 Sept 2016Dismissed
M/s Hindustan Engg. and Martine Corporation Vs Kolkata Port Trust
Calcutta High Court · (2017) 1 CalLJ 359
Constitution of India, 1950 - Article 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 4, Section 7West Bengal Premises Tenancy Act, 1997 - Section 17
High Courts21 Sept 2016Dismissed
Srijan Realty Private Limited Vs Anowar Hossain
Calcutta High Court · (2017) 1 CalLT 576
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts21 Sept 2016Disposed Off
Tapan Kumar Dutta Vs State of West Bengal
Calcutta High Court · (2016) 4 CalHCN 709
West Bengal Panchayat (Gram Panchayat Administration) Rules, 2004 - Rule 19West Bengal Panchayat Act, 1973 - Section 23
High Courts21 Sept 2016Disposed Off
M/s. Bansilal Leisure Parks Ltd. Vs State Fisheries Development Corporation Ltd.
Calcutta High Court · (2017) 1 CalLJ 524
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227
High Courts21 Sept 2016Disposed Off
Kulwant Kaur @ Kurwant Kaur Dhilon Vs State of West Bengal
Calcutta High Court · (2017) 1 CalLJ 488
Motor Vehicles Act, 1988 - Section 2(30)
High Courts21 Sept 2016Disposed Off
Pundeo Singh Vs Union of India
Calcutta High Court · (2017) 1 CalLT 501 : (2016) 6 WBLR 729
Constitution of India, 1950 - Article 226
High Courts21 Sept 2016Dismissed
Prem Chand Barman (In Jail) - Appellant @HASH The State of West Bengal
Calcutta High Court · (2016) CriLJ 4731 : (2017) 1 Crimes 648
Penal Code, 1860 (IPC) - Section 302
High Courts19 Sept 2016Allowed
Sachindra Nath Karmakar Vs Kolkata Municipal Corporation
Calcutta High Court · (2017) 2 WBLR 168
Calcutta Municipal Corporation Act, 1980 - Section 48Constitution of India, 1950 - Article 226
High Courts19 Sept 2016Disposed Off
Kolkata Municipal Corporation Vs Karnani Properties Limited
Calcutta High Court · (2017) AIR(Calcutta) 10 : (2016) 4 CalHCN 696
Constitution of India, 1950 - Article 226
High Courts19 Sept 2016Disposed Off
Dilip Bose Vs Anandamoyee Bose
Calcutta High Court · (2016) 168 AIC 610
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 23 Rule 1 (4)
High Courts16 Sept 2016Allowed
Md. Anwar Alam Khan Vs Zaibun Nisa
Calcutta High Court · (2017) 2 WBLR 595
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12
High Courts16 Sept 2016Allowed
Dilip Das Vs Union of India
Calcutta High Court · (2016) 168 AIC 298 : (2016) 4 AICLR 526 : (2017) 1 CalCriLR 660 : (2017) 2 RCRCriminal 228
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c), Section 42, Section 52, Section 67
High Courts16 Sept 2016Disposed Off
Ashis Ghosh Vs Ajay Kumar Ghosh
Calcutta High Court · (2016) ACD 1061 : (2016) 4 CalCriLR 274 : (2017) 3 RCRCriminal 352
Criminal Procedure Code, 1973 (CrPC) - Section 357(3)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts16 Sept 2016Disposed Off
Roshmi Bhattacharjee Vs State of West Bengal
Calcutta High Court · (2016) LIC 4066
Constitution of India, 1950 — Article 16, 226
High Courts15 Sept 2016Dismissed
Dhansar Engineering Co. Pvt. Ltd. Vs The New India Assurance Company Ltd.
Calcutta High Court · (2017) 1 CalLJ 262
Constitution of India, 1950 - Article 226