COURT ARCHIVE

Calcutta High Court judgments, 2016

1,186 judgments · page 11 of 60

High Courts06 Sept 2016Allowed

Laltu Prasad Vs State of West Bengal

Calcutta High Court · (2016) 167 AIC 678 : (2016) 4 AICLR 492 : (2016) 4 CalCriLR 449 : (2017) 2 RCRCriminal 237

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, Section 50

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High Courts06 Sept 2016Allowed

Biresh Bhattacharjee Vs The Employees State Insurance Corporation

Calcutta High Court · (2017) 1 CLR 119 : (2016) 151 FLR 882 : (2017) LabLR 174 : (2016) 4 LLJ 88

Criminal Procedure Code, 1973 (CrPC) — Section 482Employees State Insurance Act, 1948 — Section 2(17), 85(g)

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High Courts06 Sept 2016Disposed Off

Rahul Sk. alias Ruhul Sk. - Appellant @HASH State of West Bengal - Opposite Party

Calcutta High Court · (2016) CriLJ 4721 : (2017) 2 Crimes 591

Penal Code, 1860 (IPC) - Section 489C

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High Courts06 Sept 2016Dismissed

Nuruddin Sk. Vs State of West Bengal

Calcutta High Court · (2016) 168 AIC 591

Criminal Procedure Code, 1973 (CrPC) - Section 154Penal Code, 1860 (IPC) - Section 302, Section 307

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High Courts06 Sept 2016Allowed

Kalo Murmu Vs State of West Bengal

Calcutta High Court · (2016) 4 AICLR 497

Penal Code, 1860 (IPC) - Section 302

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High Courts06 Sept 2016Allowed

Laltu Prasad - Appellant @HASH The State of West Bengal

Calcutta High Court · (2016) 167 AIC 678 : (2016) 4 AICLR 492 : (2016) 4 CalCriLR 449 : (2017) 2 RCRCriminal 237

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, Section 42

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High Courts05 Sept 2016Disposed Off

Tamal Das Vs Dilip Kumar Das

Calcutta High Court · (2016) 168 AIC 607

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High Courts02 Sept 2016Dismissed

Premium Exchange and Finance Ltd. Vs M/s. S.N. Bagla and Co.

Calcutta High Court · (2017) 1 CalLJ 390

Civil Procedure Code, 1908 (CPC) - Section 47

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High Courts02 Sept 2016Dismissed

Yash Plastomet Pvt. Ltd. Vs The Assistant Controller of Patents and Designs

Calcutta High Court · (2017) 2 WBLR 368

Designs Act, 2000 - Section 2(a), Section 2(d), Section 4

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High Courts02 Sept 2016Allowed

State of West Bengal Vs Tapas Mondal

Calcutta High Court · (2017) 1 CalLJ 504

Criminal Procedure Code, 1973 (CrPC) - Section 366Evidence Act, 1872 - Section 113BPenal Code, 1860 (IPC) - Section 302, Section 304B, Section 498A

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High Courts02 Sept 2016Dismissed

Chandni Khatoon @ Chandi Khatoon Vs State of West Bengal

Calcutta High Court · (2016) 4 CalCriLR 569

Penal Code, 1860 (IPC) - Section 363, Section 366A, Section 372

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High Courts02 Sept 2016Dismissed

Subal Chandra Biswas - Petitioner @HASH Indian Overseas Bank and Others

Calcutta High Court · (2016) 3 CLR 871 : (2016) 151 FLR 738

Constitution of India, 1950 - Article 226Payment of Gratuity Act, 1972 - Section 4(6)

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High Courts02 Sept 2016Disposed Off

Debika Chakraborty - Appellant @HASH Pradip Chakraborty

Calcutta High Court · (2017) AIR(Calcutta) 11 : (2016) 4 ICC 556

Benami Transactions (Prohibition) Act, 1988 - Section 4(2)(3b)

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High Courts02 Sept 2016Dismissed

Sk. Khairul @ Makhan Sk. Vs State of West Bengal

Calcutta High Court · (2016) 168 AIC 303

Penal Code, 1860 (IPC) - Section 120B, Section 302

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High Courts02 Sept 2016Dismissed

Jokhi Ram Vs Union of India

Calcutta High Court · (2016) 3 CLR 983

Constitution of India, 1950 - Article 226

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High Courts02 Sept 2016Dismissed

Coal India Limited Vs Sumit Majumdar

Calcutta High Court · (2016) 3 CLR 666

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High Courts02 Sept 2016Disposed Off

Ratan Chandra Sarkar - Petitioner @HASH Kushkanta Sarkar and Another

Calcutta High Court · (2016) 4 CalHCN 674 : (2016) 3 CalLJ 493

West Bengal Land Reforms Act, 1955 - Section 8

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High Courts02 Sept 2016Dismissed

Dilip Rakshit Vs Union of India

Calcutta High Court · (2016) 4 CalCriLR 640 : (2017) 1 CalLJ 339 : (2016) 6 WBLR 26

Constitution of India, 1950 - Article 226

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High Courts01 Sept 2016Dismissed

Dinesh Sinha Vs Council for the India School Certificate Examinations

Calcutta High Court · (2017) AIR(Calcutta) 24 : (2017) 1 CalLT 71 : (2017) 1 WBLR 703

Right To Information Act, 2005 - Section 2(f), Section 2(h)

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High Courts01 Sept 2016Disposed Off

In Re : Satyendra Nath Nandi

Calcutta High Court · (2016) 168 AIC 588

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