High Courts01 Sept 2016Allowed
Basudeb Nandi Vs State of West Bengal
Calcutta High Court · (2017) 169 AIC 590 : (2016) 4 AICLR 618 : (2017) 2 CalCriLR 317 : (2016) CriLJ 4948
Penal Code, 1860 (IPC) - Section 201, Section 302
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 12 of 60
High Courts01 Sept 2016Dismissed
Trend Bags Vs State of West Bengal
Calcutta High Court · (2016) ACD 1064 : (2017) 1 CalCriLR 60 : (2017) 2 CalLT 235
Negotiable Instruments (Amendment and Miscellaneous Provisions) Act, 2002 - Section 138
High Courts01 Sept 2016Dismissed
Som Kisku Vs State of West Bengal
Calcutta High Court · (2016) 09 CAL CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 317
High Courts01 Sept 2016Dismissed
Navyug Enterprises (P) Ltd. Vs Bangladesh Krishi Bank
Calcutta High Court · (2016) 4 CalHCN 681
Uniform Customs and Practice for Documentary Credits, 1993 - Article 14, Section 16
High Courts01 Sept 2016Dismissed
M.K. Products - Petitioner @HASH M/s. Blue Ocean Exports (P) Ltd. and Others
Calcutta High Court · (2016) ACD 976 : (2016) 168 AIC 602 : (2016) 4 AICLR 626 : (2017) 2 CalCriLR 202 : (2017) 1 DCR 43 : (2017) 1 ECrC 590 : (2016) 3 MadWNCri 155
Criminal Procedure Code, 1973 (CrPC) - Section 401, Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, Section 141
High Courts01 Sept 2016Dismissed
Manas Mandal Vs The State of West Bengal
Calcutta High Court · (2016) LIC 4012
Constitution of India, 1950 — Article 226West Bengal Schools (Control of Expenditure) Act, 2005 — Section 14(2)
High Courts31 Aug 2016Allowed
Virendar Kumar Suri Vs UCO Bank
Calcutta High Court · (2016) 3 CLR 876 : (2016) LIC 4228 : (2016) 4 LLJ 115 : (2016) 6 WBLR 38
UCO Bank (Employees) Pension Regulations, 1995 — Regulation 33
High Courts31 Aug 2016Disposed Off
Mahendra Kumar Rungta Vs State of West Bengal
Calcutta High Court · (2016) 6 WBLR 281
West Bengal Municipal Act, 1993 - Section 18(3)
High Courts31 Aug 2016Allowed
Dr. Nazrul Islam Vs State of West Bengal
Calcutta High Court · (2016) 4 CalLT 87 : (2016) 4 ICC 831
Constitution of India, 1950 — Article 226Right to Information Act, 2005 — Section 19(3)
High Courts31 Aug 2016Dismissed
Union of India Vs Sukumar Maity
Calcutta High Court · (2017) 1 CalLT 363 : (2016) 3 LLN 594
Constitution of India, 1950 — Article 226, 300 A
High Courts31 Aug 2016Disposed Off
Bhaskar Sardar - Petitioner @HASH State of West Bengal and Others
Calcutta High Court · (2017) 153 FLR 346 : (2016) LIC 4112 : (2017) 1 LLN 92
High Courts30 Aug 2016Allowed
Miss Sarama Roy Vs Sri Haradhan Das
Calcutta High Court · (2017) 2 WBLR 98
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts30 Aug 2016Dismissed
M/s. Asian Freight Vs The Principal Commissioner of Customs
Calcutta High Court · (2017) 2 WBLR 221
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 124
High Courts30 Aug 2016Disposed Off
Commissioner of Income Tax, Vs M/s. Eureka Stock & Share Broking Services Ltd.
Calcutta High Court · (2017) 291 CurTR 313
Income Tax Act, 1961 - Section 147
High Courts30 Aug 2016Allowed
Arun Kumar Jana Vs Rabindra Partra
Calcutta High Court · (2017) AIR(Calcutta) 19
Specific Relief Act, 1963 - Section 34
High Courts30 Aug 2016Disposed Off
Bibrata Biswas Vs Union of India
Calcutta High Court · (2016) 6 WBLR 48
Constitution of India, 1950 - Article 226
High Courts29 Aug 2016Disposed Off
Dilip Shaw Vs Ramlal Das
Calcutta High Court · (2017) AIR(Calcutta) 23
Limitation Act, 1963 - Section 5
High Courts29 Aug 2016Dismissed
Dr. Prasanta Kumar Das - Appellant @HASH Sushanta Kumar Das and Others
Calcutta High Court · (2017) 1 CalLT 315 : (2016) 4 ICC 132
High Courts29 Aug 2016Disposed Off
Ambay Coke Industries Pvt. Ltd. Vs State Bank of India
Calcutta High Court · (2017) 1 CalLJ 314 : (2017) 1 CalLT 79 : (2017) 1 DRTC 397 : (2017) 1 ICC 690 : (2016) 138 SCL 169 : (2016) 6 WBLR 542
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 18, Section 19
High Courts26 Aug 2016Disposed Off
Moloy Kumar Biswas Vs State of West Bengal
Calcutta High Court · (2016) 4 CalCriLR 684
Penal Code, 1860 (IPC) - Section 395, Section 412