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Calcutta High Court judgments, 2016

1,186 judgments · page 14 of 60

High Courts19 Aug 2016Dismissed

Saraf Infra Projects Ltd. Vs State of West Bengal

Calcutta High Court · (2016) 4 CalHCN 454 : (2016) 4 CalLT 454

Calcutta Municipal Corporation Act, 1980 - Section 628, Section 629Constitution of India, 1950 - Article 246, Article 254Works of the Defence Act, 1903 - Section 3
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High Courts18 Aug 2016Dismissed

M/s Trimurti Cargo Movers Pvt. Ltd. Vs Auto Cars

Calcutta High Court · (2017) 1 CalLJ 561 : (2017) 1 CalLT 281 : (2017) 2 ICC 288 : (2017) 2 WBLR 629

Civil Procedure Code, 1908 (CPC) - Order 30 Rule 1(1), Order 30 Rule 1(1), Order 30 Rule 2, Order 30 Rule 2, Order 5 Rule 20, Section 10Partnership Act, 1932 - Section 69
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High Courts17 Aug 2016Disposed off

Sri Utpal Roy Vs Ratul Krishna Banerjee

Calcutta High Court · (2016) 4 CalHCN 687 : (2017) 1 CalLJ 253 : (2017) 2 ICC 178

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11West Bengal Premises Tenancy Act, 1997 - Section 2(g), Section 6
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