High Courts11 Aug 2016Dismissed
State of West Bengal and Others - Petitioners @HASH Sm. Shila Bhattacharya and Others
Calcutta High Court · (2016) 4 CalLT 254 : (2017) 2 WBLR 317
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 15 of 60
High Courts11 Aug 2016Allowed
Mohan Sardar Vs State of West Bengal
Calcutta High Court · (2017) 1 AICLR 866 : (2016) 4 CalCriLR 304 : (2017) 1 CalLJ 122 : (2017) 1 CalLT 167
Penal Code, 1860 (IPC) - Section 302
High Courts11 Aug 2016Dismissed
Tapan Kumar Rao Vs Employees State Insurance Corporation
Calcutta High Court · (2017) 1 CalCriLR 213 : (2017) 1 CLR 117 : (2016) 151 FLR 1026 : (2017) LabLR 68 : (2016) 4 LLJ 49
Criminal Procedure Code, 1973 (CrPC) — Section 482Employees State Insurance Act, 1948 — Section 85(a)
High Courts10 Aug 2016Allowed
Aloka Singha Vs Sri Surya Kanta Singha
Calcutta High Court · (2017) 2 WBLR 205
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1
High Courts10 Aug 2016Dismissed
C.I.T. Vs M/s. Ganesh Narayan Brijlal Ltd.
Calcutta High Court · (2017) 292 CurTR 518 : (2017) 244 Taxman 14
Income Tax Act, 1961 - Section 194I, Section 199
High Courts10 Aug 2016Dismissed
Sk. Aminul Vs State of West Bengal
Calcutta High Court · (2016) 166 AIC 811 : (2016) 4 CalLT 107
Penal Code, 1860 (IPC) — Section 376(2)(f)
High Courts10 Aug 2016Partly Allowed
Netai Chandra Das Vs Jhantu Panja
Calcutta High Court · (2016) 4 CalHCN 401
West Bengal Land Reforms Act, 1955 - Section 18, Section 21
High Courts10 Aug 2016Disposed Off
Bijoy Lakshmi Saharoy Vs Maniklal Dutta
Calcutta High Court · (2016) 4 CalHCN 165
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 19
High Courts09 Aug 2016Dismissed
M/s. Misra & Co. Vs Damodar Valley Corporation
Calcutta High Court · (2017) 2 ICC 186 : (2017) 1 WBLR 188
Limitation Act, 1963 - Article 136
High Courts09 Aug 2016Allowed
The Calcutta Municipal Corporation and Another - Petitioners @HASH The Cricket Association of Bengal and Others - Writ Petitioners/Respondents
Calcutta High Court · (2016) 4 CalHCN 625 : (2017) 1 CalLJ 306 : (2016) 4 CalLT 340 : (2017) 2 ICC 416
Limitation Act, 1963 - Section 5
High Courts09 Aug 2016Dismissed
Arati Sahu Vs Smt. Bijoy Laksmi Suin
Calcutta High Court · (2017) 1 ICC 697 : (2016) 6 WBLR 67
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10 (3)
High Courts09 Aug 2016Dismissed
National Insurance Company Limited Vs Sujit Kumar Banerjee
Calcutta High Court · (2017) AIRCC 374 : (2016) 4 CalLT 644
High Courts09 Aug 2016Disposed Off
Chaitali Samanta Vs State of West Bengal
Calcutta High Court · (2016) 4 CalHCN 582 : (2017) 2 WBLR 186
High Courts09 Aug 2016Dismissed
ICICI Lombard General Insurance Company Limited Vs Union of India
Calcutta High Court · (2016) AIR(Calcutta) 364 : (2017) 1 WBLR 196
Motor Vehicles Act, 1988 - Section 168(3), 173
High Courts09 Aug 2016Dismissed
Dhukhiram Sharma Vs Mariam Bibi
Calcutta High Court · (2017) AIRCC 3
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 65Transfer of Property Act, 1882 - Section 106
High Courts09 Aug 2016Dismissed
Debdas Mukherjee - Petitioner @HASH Smt. Gita Ghosh - Opposite Party
Calcutta High Court · (2016) 3 CalLJ 423 : (2017) 2 ICC 425 : (2017) 1 WBLR 596
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts08 Aug 2016Allowed
Ram Awtar Kumar Vs Sri Joy Deb Chandra Dey
Calcutta High Court · (2017) 2 WBLR 105
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts05 Aug 2016Dismissed
Chandan Mukherjee Vs State of West Bengal
Calcutta High Court · (2017) 1 WBLR 599
Constitution of India, 1950 - Article 14, Article 16
High Courts05 Aug 2016Dismissed
Biswananda Naskar Vs State of West Bengal
Calcutta High Court · (2017) AIR(Calcutta) 53 : (2017) 2 WBLR 313
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9
High Courts05 Aug 2016Allowed
Parbati Senapati Vs Toshan Senapati
Calcutta High Court · (2017) 2 WBLR 171
Civil Procedure Code, 1908 (CPC) - Section 24Family Courts Act, 1984 - Section 7, Section 8