COURT ARCHIVE

Calcutta High Court judgments, 2016

1,186 judgments · page 17 of 60

High Courts03 Aug 2016Dismissed

Sk. Patal @ Sarifuddin Vs State of West Bengal

Calcutta High Court · (2016) 4 CalCriLR 412

Evidence Act, 1872 - Section 3Explosives Act, 1884 - Section 9(B)(II)Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 302

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High Courts03 Aug 2016Allowed

Sri Santosh Kumar Sahoo - Petitioner @HASH Union of India and Others

Calcutta High Court · (2016) 3 CalLJ 313 : (2016) 4 CalLT 434 : (2017) 2 WBLR 328

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High Courts03 Aug 2016Dismissed

Smt. Jayanti Mukhopadhyay Vs Mahendranath Panja

Calcutta High Court · (2016) 3 CalLJ 149 : (2016) 4 ICC 146 : (2017) 1 WBLR 40

Civil Procedure Code, 1908 (CPC) - Section 115West Bengal Land Reforms Act, 1955 - Section 9(6)

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High Courts03 Aug 2016Allowed

Polly Chakraborty nee Roy Vs Sanjay Chakraborty

Calcutta High Court · (2017) 169 AIC 781 : (2017) 1 CalLJ 521 : (2016) 4 CalLT 84 : (2017) 1 DMC 277 : (2016) 3 HLR 666 : (2016) 5 WBLR 479

Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib), 13(2)(iii)

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High Courts03 Aug 2016Allowed

State of West Bengal Vs Ratan Sarkar

Calcutta High Court · (2016) 4 CalLT 44 : (2016) 6 WBLR 71

Constitution of India, 1950 — Article 226

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High Courts03 Aug 2016Partly Allowed

C.I.T., Kolkata-I Vs M/S. Tata Metaliks Ltd., Kolkata

Calcutta High Court · (2016) 387 ITR 411

Income Tax Act, 1961 — Section 80IA

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High Courts03 Aug 2016Dismissed

Sudipto Banerjee Vs Mrs. Renuka Banerjee

Calcutta High Court · (2016) AIR(Calcutta) 289 : (2016) 3 HLR 220 : (2016) 4 ICC 285

Special Marriage Act, 1954 — Section 27

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High Courts02 Aug 2016Disposed Off

Smt. Moyna Murmu Vs State of West Bengal

Calcutta High Court · (2017) 1 WBLR 611

Constitution of India, 1950 - Article 226

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High Courts02 Aug 2016Disposed Off

Santosh Kumar Mishra Vs Union of India

Calcutta High Court · (2016) 4 CalCriLR 471 : (2016) 6 WBLR 634

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 67

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High Courts02 Aug 2016Dismissed

Gurvinder Singh Vs The State of West Bengal

Calcutta High Court · (2016) 166 AIC 824 : (2017) 1 CalCriLR 353 : (2017) 1 CalLJ 413

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(C), 42, 43, 50, 53, 54

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High Courts01 Aug 2016Dismissed

State of West Bengal Vs Ranjit Chandra Bardhan

Calcutta High Court · (2016) 4 CalLT 25 : (2017) 1 WBLR 614

West Bengal Services (Death-cum-Retirement Benefit) Rules, 1971 — Rule 189A

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High Courts01 Aug 2016Dismissed

Steel Authority of India Ltd. Vs Smt. Jaysree Banerjee

Calcutta High Court · (2016) 4 CalLT 187 : (2017) 152 FLR 266 : (2016) LIC 4177 : (2017) 1 WBLR 623

Constitution of India, 1950 — Article 226

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High Courts29 Jul 2016Dismissed

Balodev Pal Vs Surender Singh

Calcutta High Court · (2017) 2 WBLR 354

Contempt of Courts Act, 1971 - Section 2(b)

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High Courts28 Jul 2016Disposed Off

Minu Biswas Vs State of West Bengal

Calcutta High Court · (2017) 1 WBLR 633

Constitution of India, 1950 - Article 14, Article 16, Article 226

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High Courts28 Jul 2016Allowed

Isha Distribution House Private Limited - Plaintiff @HASH Aditya Birla Nuvo Limited and Another - Defendants

Calcutta High Court · (2016) AIR(Calcutta) 332 : (2017) 2 ICC 237 : (2017) 1 WBLR 209

Civil Procedure Code, 1908 (CPC) - Section 16, Section 20

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High Courts28 Jul 2016Dismissed

C.I.T. Vs Narayani & Sons (P) Ltd.

Calcutta High Court · (2016) 289 CurTR 301

Income Tax Act, 1961 — Section 271D

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High Courts27 Jul 2016Disposed Off

Smt. Manju Bhattacharjee Vs Sri Ujjal Kanti Bhattacharyya

Calcutta High Court · (2017) 2 WBLR 191

Civil Procedure Code, 1908 (CPC) - Order 30 Rule 1, Order 30 Rule 2

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High Courts27 Jul 2016Allowed

M/s. Metro Infrastructure Development Limited Vs M/s. Bengal Tools Limited

Calcutta High Court · (2016) 199 CompCas 412

Companies Act, 1956 - Section 108, Section 111, Section 111A

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High Courts27 Jul 2016Dismissed

Amar Mondal Vs State of West Bengal

Calcutta High Court · (2016) 4 CalCriLR 322 : (2016) 3 CalLT 607 : (2016) CriLJ 5036

Penal Code, 1860 (IPC) — Section 201, 302, 379, 411

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High Courts27 Jul 2016Dismissed

CIT, Central-1, Kolkata Vs M/s. Thakur Prasad Sao and Sons (P) Ltd.

Calcutta High Court · (2016) 386 ITR 448

Income Tax Act, 1961 - Section 271(1)(c)

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