High Courts15 Sept 2016Dismissed
Mishra and Mishra (Agencies) Enterprises Vs Union of India
Calcutta High Court · (2016) 341 ELT 507
COURT ARCHIVE
Calcutta High Court judgments, 2016
1,186 judgments · page 10 of 60
High Courts15 Sept 2016Dismissed
Inadul Alam Vs State of West Bengal
Calcutta High Court · (2016) 168 AIC 597
Penal Code, 1860 (IPC) - Section 376
High Courts15 Sept 2016Dismissed
Papiya Majumdar Vs State of West Bengal
Calcutta High Court · (2016) LIC 4598
High Courts15 Sept 2016Disposed Off
Rita Dey Chowdhury nee Nandy - Petitioner @HASH Dr. Kalyan Dey Chowdhury
Calcutta High Court · (2017) AIRCC 572 : (2016) 4 CalLT 576 : (2017) 1 CivilLJ 541 : (2017) 1 DMC 849 : (2016) 4 ICC 536
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1Constitution of India, 1950 - Article 227Hindu Marriage Act, 1955 - Section 25(2)
High Courts15 Sept 2016Dismissed
Santi Sudha Layek Vs South Bengal State Transport Corporation
Calcutta High Court · (2016) 4 CalLT 530
Constitution of India, 1950 - Article 226
High Courts15 Sept 2016Disposed Off
Berger Paints India Ltd. Vs Commissioner of C. Ex., Kolkata-II
Calcutta High Court · (2017) 345 ELT 88
High Courts15 Sept 2016Dismissed
Ghanshyam Sarda Vs Sri Govind Kumar Sarda
Calcutta High Court · (2017) 172 AIC 335
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1 (3)
High Courts14 Sept 2016Dismissed
National Insurance Company Vs Turner Morrison
Calcutta High Court · (2017) 2 CalLT 211
High Courts14 Sept 2016Dismissed
Dr. Jayanta Kumar Vs Astha Nursing Home Private Limited
Calcutta High Court · (2016) 4 CalLT 550 : (2017) 200 CompCas 448
Companies Act, 1956 - Section 397, Section 398
High Courts09 Sept 2016Partly Allowed
Paresh Mondal Vs State of West Bengal
Calcutta High Court · (2017) 172 AIC 331 : (2017) 1 AICLR 751 : (2017) ALLMRCri 99 : (2016) 4 CalCriLR 551 : (2017) 1 CalLT 26 : (2016) CriLJ 5091
Protection of Children from Sexual Offences Act, 2012 - Section 29, Section 7, Section 8
High Courts08 Sept 2016Disposed Off
In Re : Smt. Smritikana Basu Mallick
Calcutta High Court · (2017) 2 RCRCriminal 750
Criminal Procedure Code, 1973 (CrPC) - Section 278(2)
High Courts08 Sept 2016Dismissed
SREI Capital Markets Limited Vs GRID Co. Ltd.
Calcutta High Court · (2016) AIRCC 3301 : (2017) 1 ICC 642
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 3, Section 16, Section 20
High Courts08 Sept 2016Disposed Off
M/s. G.K.W. Ltd. Vs State of West Bengal
Calcutta High Court · (2017) 1 AICLR 949 : (2016) 4 CalCriLR 577
Criminal Procedure Code, 1973 (CrPC) - Section 205, Section 305
High Courts06 Sept 2016Dismissed
Ramesh Sharma Vs Superintendent of Police, CBI, ACB Kolkata
Calcutta High Court · (2017) CriLJ 1197
Criminal Procedure Code, 1973 (CrPC) - Section 240, Section 464Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 477A, Section 511Prevention of Corruption Act, 1988 - Section 13(1)(d), Section 13(2)
High Courts06 Sept 2016Dismissed
Madhabi Rani Kar Vs Union of India
Calcutta High Court · (2016) 4 CalHCN 566
Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 - Section 2
High Courts06 Sept 2016Dismissed
Sri Bhabotosh Maity Vs Sri Jogendra Nath Bhunia
Calcutta High Court · (2017) AIRCC 777
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11
High Courts06 Sept 2016Allowed
Putul Gayen Vs Pijush Bairagi
Calcutta High Court · (2017) 1 CalLT 241
High Courts06 Sept 2016Disposed Off
Biplab Das Vs State
Calcutta High Court · (2017) 2 AICLR 212 : (2017) 2 CriCC 370 : (2017) CriLJ 644 : (2017) 3 RCRCriminal 276
Criminal Procedure Code, 1973 (CrPC) - Section 401, Section 482Penal Code, 1860 (IPC) - Section 295, Section 295A
High Courts06 Sept 2016Disposed Off
Ashok Majumder @ Ashoke Majumder Vs State of West Bengal
Calcutta High Court · (2017) 173 AIC 546 : (2017) 1 AICLR 945 : (2016) 4 CalCriLR 541 : (2017) 1 CalLJ 326
Criminal Procedure Code, 1973 (CrPC) - Section 401, Section 482Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 18, Section 19, Section 2(a), Section 2(s), Section 20, Section 22