High Courts05 Dec 1934
Hemlata Debi and Others Vs Bhawani Charan Roy and Others
Calcutta High Court · 164 Ind. Cas. 921
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 3 of 21
High Courts05 Dec 1934
Anglo-Indian Drug and Chemical Co. Vs Sugandha Performing (Perfumery?) Co.
Calcutta High Court · 164 Ind. Cas. 138
High Courts05 Dec 1934
Harish Chandra and Another Vs Sheikh Kadir and Others
Calcutta High Court · AIR 1935 Cal 709 : 158 Ind. Cas. 702
High Courts05 Dec 1934
THE CALCUTTA STOCK EXCHANGE ASSOCIATION LTD., IN RE.
Calcutta High Court · 163 Ind. Cas. 337 : (1935) 3 ITR 105
Income Tax Act, 1922 — Section 66(2)
High Courts04 Dec 1934
Emperor Vs K.C.B., a Pleader
Calcutta High Court · AIR 1935 Cal 547 : 157 Ind. Cas. 998
Bengal Food Adulteration Act, 1919 — Section 16(1)(c)Legal Practitioners Act, 1879 — Section 14(b)
High Courts04 Dec 1934
Jogendra Chandra Das and Others Vs Debendra Nath Ghosh and Others
Calcutta High Court · 164 Ind. Cas. 640
High Courts03 Dec 1934
Sultan Ahmad Vs Emperor
Calcutta High Court · AIR 1935 Cal 545 : 157 Ind. Cas. 1059
Criminal Procedure Code, 1898 (CrPC) — Section 337Penal Code, 1860 (IPC) — Section 395
High Courts03 Dec 1934
Amulya Charan Das Vs Baijuntha Nath Datta and Others
Calcutta High Court · 163 Ind. Cas. 376
Bengal Landlord and Tenant Procedure Act, 1869 — Section 27
High Courts03 Dec 1934
Bhupendra Krishna Ghose Vs Abdur Rahaman and Others
Calcutta High Court · AIR 1935 Cal 710
Bengal Tenancy Act, 1885 — Section 26J, 28D
High Courts03 Dec 1934
Emperor Vs Bhawani Prosad Bhattacharjee and Others
Calcutta High Court · AIR 1935 Cal 561 : 157 Ind. Cas. 1070
Arms Act, 1959 — Section 14Penal Code, 1860 (IPC) — Section 109, 307
High Courts30 Nov 1934Dismissed
Surjya Kanta Sarkar and Others Vs Babu Saroj Kumar Bose, Common Manager, Jalabari Estate
Calcutta High Court · (1934) 11 CAL CK 0023
High Courts30 Nov 1934Dismissed
Hemlata Debi Vs Maharaja Srish Chandra Nandy Bahadur and Others
Calcutta High Court · (1934) 11 CAL CK 0022
High Courts29 Nov 1934
Prativa Nath Roy Vs Benode Behari Ghose and Others
Calcutta High Court · AIR 1936 Cal 181
Specific Relief Act, 1877 — Section 56(i)
High Courts29 Nov 1934
Sm. Charan Manjari Dasi Vs Land Acquisition Collector
Calcutta High Court · AIR 1935 Cal 119
Land Acquisition Act, 1894 — Section 32, 32(2)
High Courts29 Nov 1934
Kashinath Mukherjee and Others Vs Paban Chandra Manna and Others
Calcutta High Court · AIR 1936 Cal 169 : 162 Ind. Cas. 36
Bengal Tenancy Act, 1885 — Section 48C(a), 66(2)
High Courts28 Nov 1934
Harendra Nath Basak and Others Vs Gopal Chandra Basu Thakur and Others
Calcutta High Court · AIR 1935 Cal 177
High Courts28 Nov 1934Allowed
Ramjiban Kedarnath Vs Akhil Chandra Poddar and Others
Calcutta High Court · (1934) 11 CAL CK 0020
High Courts28 Nov 1934
Sudhendu Mohan Bagchi Vs Khitish Chunder Dass Gupta
Calcutta High Court · 163 Ind. Cas. 858
High Courts28 Nov 1934
Sailendra Nath Kundu Vs Surendra Nath Sarkar and Others
Calcutta High Court · AIR 1935 Cal 279
Court Fees Act, 1870 — Section 7(4)(c), 7(5)
High Courts27 Nov 1934
Zerman Gomez Vs Mahima Chandra Kaibarta and Others
Calcutta High Court · AIR 1935 Cal 399