High Courts27 Nov 1934
In Re: Gobindlal Mohata
Calcutta High Court · 164 Ind. Cas. 428
Partnership Act, 1932 — Section 4Presidency Towns Insolvency Act, 1909 — Section 36, 99
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 4 of 21
High Courts27 Nov 1934
Giribala Debi Vs Nirmalabala Debi
Calcutta High Court · AIR 1935 Cal 578 : 157 Ind. Cas. 1089
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(3)
High Courts26 Nov 1934
Santabir Lama and Another Vs Emperor
Calcutta High Court · AIR 1935 Cal 122
Criminal Procedure Code, 1898 (CrPC) — Section 491Extradition Act, 1962 — Section 10, 23Penal Code, 1860 (IPC) — Section 341
High Courts23 Nov 1934
Bhupati Charan Basu Vs Chandi Charan Basu Mallik
Calcutta High Court · AIR 1935 Cal 154
Succession Act, 1925 — Section 232, 233
High Courts23 Nov 1934
Phani Bhusan Basu and Others Vs Shashi Bhusan Maity
Calcutta High Court · AIR 1935 Cal 391
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts23 Nov 1934
Abdul Khaleque Vs Susil Chandra Chaudhury and Others
Calcutta High Court · 164 Ind. Cas. 603
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)Evidence Act, 1872 — Section 11, 13, 35, 36
High Courts23 Nov 1934
Satyanarayan Banerjee and Another Vs Dinesh Chandra Roy Choudhury and Another
Calcutta High Court · AIR 1935 Cal 388
Provincial Insolvency Act, 1920 — Section 54
High Courts22 Nov 1934
Shahebzada Muhammad Habeeb Alum Vs Shahebzadi Anjuman Ara Begam
Calcutta High Court · 164 Ind. Cas. 109
Limitation Act, 1908 — Section 10
High Courts22 Nov 1934
Gour Chandra Pramanik Vs Ranaghat Peoples Bank Ltd. and Another
Calcutta High Court · AIR 1935 Cal 396
Civil Procedure Code, 1908 (CPC) — Section 47Co-operative Societies Act, 1912 — Section 43
High Courts22 Nov 1934
Jagadish Chandra Maity Vs Emperor
Calcutta High Court · AIR 1935 Cal 550 : 157 Ind. Cas. 1030
Bengal Criminal Law Amendment Act, 1930 — Section 17(2)Penal Code, 1860 (IPC) — Section 212, 216B
High Courts22 Nov 1934
Kadamali and Another Vs Emperor
Calcutta High Court · AIR 1935 Cal 551 : 157 Ind. Cas. 1004
Criminal Procedure Code, 1898 (CrPC) — Section 135(2)Penal Code, 1860 (IPC) — Section 109, 342
High Courts21 Nov 1934
Ghose and Sons Vs Chandrapur Tea Co., Ltd. and Others
Calcutta High Court · (1934) 11 CAL CK 0026
High Courts19 Nov 1934
Surendra Nath Saha and Others Vs Harendra Kumar Saha and Others
Calcutta High Court · AIR 1935 Cal 413 : 157 Ind. Cas. 224
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Nov 1934
Dinanath Chandra and Others Vs Sudhanyamoni Dasi and Others
Calcutta High Court · AIR 1935 Cal 458
Bengal Tenancy Act, 1885 — Section 7
High Courts14 Nov 1934
R.C. Curtis Vs Emperor
Calcutta High Court · AIR 1935 Cal 477 : 157 Ind. Cas. 653
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts14 Nov 1934
Hasanali Mirja and Others Vs Nushratali Mirja and Another
Calcutta High Court · AIR 1935 Cal 572 : 157 Ind. Cas. 1091
High Courts14 Nov 1934
Girish Chandra Ghose Vs Jadavpur Estate Ltd. and Another
Calcutta High Court · AIR 1935 Cal 389
Bengal Tenancy Act, 1885 — Section 26F, 26F(2)
High Courts13 Nov 1934
Panchu Charan Addak and Another Vs Benode Behari Haldar and Others
Calcutta High Court · AIR 1935 Cal 577 : 157 Ind. Cas. 1115