High Courts08 Jan 1934
Iswar Chandra Pal and Others Vs Kabiruddin Ahmed and Others
Calcutta High Court · AIR 1934 Cal 322 : 150 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Section 66Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 21 of 21
High Courts08 Jan 1934
Jagadeshchandra Banerji and Others Vs Taiyab Sardar and Others
Calcutta High Court · AIR 1934 Cal 644
Bengal Tenancy Act, 1885 — Section 103(b)
High Courts03 Jan 1934
Basanta Kumar Das Vs Corporation of Calcutta
Calcutta High Court · AIR 1934 Cal 389
Calcutta Municipal Act, 1923 — Section 363