High Courts15 Jan 1934

Nayeb Shahana and Others Vs Emperor

Calcutta High Court · AIR 1934 Cal 636 : 152 Ind. Cas. 44

Criminal Procedure Code, 1898 (CrPC) — Section 356, 537Evidence Act, 1872 — Section 154, 24Penal Code, 1860 (IPC) — Section 120, 302