High Courts21 Feb 1934
Amin Shariff Vs Emperor
Calcutta High Court · AIR 1934 Cal 580 : 150 Ind. Cas. 561
Evidence Act, 1872 — Section 24, 25
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 18 of 21
High Courts21 Feb 1934
Narayangunj Central Co-operative Sale and Supply Society Ltd. Vs Mafizuddin Ahmed and Another
Calcutta High Court · AIR 1934 Cal 448
Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 11, 7, 8, 9
High Courts21 Feb 1934Allowed
Khatumannessa Bibi Vs Durjyodhan Ray Chaudhurl
Calcutta High Court · (1934) 02 CAL CK 0019
High Courts21 Feb 1934
Bagala Sundari Devi Vs Rivers Steam Navigation Co. Ltd. and Others
Calcutta High Court · AIR 1934 Cal 640
High Courts20 Feb 1934
Akhoy Chand Begwani Vs Emperor
Calcutta High Court · AIR 1934 Cal 409
Provincial Insolvency Act, 1920 — Section 69(a), 69(b)
High Courts20 Feb 1934
Bibhuti Bhusan Adhikary Vs Khem Chand Churoria and Others
Calcutta High Court · AIR 1934 Cal 457
Criminal Procedure Code, 1898 (CrPC) — Section 193, 195
High Courts19 Feb 1934
Tarak Gobinda Choudhury Vs Tara Gobinda Choudhury and Others
Calcutta High Court · AIR 1934 Cal 566
Bengal Tenancy Act, 1885 — Section 93
High Courts15 Feb 1934
Basudeb Maity Vs Emperor
Calcutta High Court · AIR 1934 Cal 763 : 152 Ind. Cas. 341
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts14 Feb 1934
Nagen Kundu and Another Vs Emperor
Calcutta High Court · AIR 1934 Cal 428
Penal Code, 1860 (IPC) — Section 395
High Courts14 Feb 1934
Abdul Aziz and Others Vs Rahimullah and Others
Calcutta High Court · AIR 1934 Cal 667 : 152 Ind. Cas. 167
Contract Act, 1872 — Section 70
High Courts14 Feb 1934
Jogendra Nath Banerjee Vs Emperor
Calcutta High Court · AIR 1934 Cal 724 : 152 Ind. Cas. 924
Criminal Procedure Code, 1898 (CrPC) — Section 342Explosive Substances Act, 1908 — Section 4(b), 5
High Courts13 Feb 1934
Jatindra Kumar Chakravarty Vs Chandra Kumar Roy and Others
Calcutta High Court · AIR 1934 Cal 661 : 153 Ind. Cas. 509
Bengal Tenancy Act, 1885 — Section 144(3), 26F
High Courts13 Feb 1934
Official Assignee Vs Jagabandhu Mullick and Others
Calcutta High Court · AIR 1934 Cal 552 : 150 Ind. Cas. 321
High Courts12 Feb 1934
Indra Bhusan (Roy) Sardar Vs Ram Kissen Bindhani and Others
Calcutta High Court · AIR 1934 Cal 541 : 150 Ind. Cas. 313
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts12 Feb 1934
Nagendra Chandra Das Vs Emperor
Calcutta High Court · AIR 1934 Cal 705 : 153 Ind. Cas. 529
Arms Act, 1959 — Section 20Bengal Suppression of Terrorist Outrages Act, 1932 — Section 24
High Courts09 Feb 1934
Kashim Ali and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 651 : 152 Ind. Cas. 234
Penal Code, 1860 (IPC) — Section 120B, 395, 395
High Courts09 Feb 1934
Kashiram Budhia Vs Chajuram Budhia
Calcutta High Court · AIR 1934 Cal 737 : 152 Ind. Cas. 73
Evidence Act, 1872 — Section 80, 91Penal Code, 1860 (IPC) — Section 163
High Courts07 Feb 1934
Nanda Lal Saha Vs Sailesh Nath Bishi
Calcutta High Court · AIR 1934 Cal 617
Limitation Act, 1963 — Article 3(3)
High Courts07 Feb 1934
Dwijabar Das Vs Haripada Biswas
Calcutta High Court · AIR 1934 Cal 770 : 152 Ind. Cas. 112
Bengal Village Self-Government Act, 1919 — Section 7, 7(2)