High Courts08 Mar 1934
Rivers Steam Navigation Co. Ltd. Vs Hira Lal De and Others
Calcutta High Court · AIR 1934 Cal 712
Fatal Accidents Act, 1855 — Section 3
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 17 of 21
High Courts08 Mar 1934
Mohammad Zahadur Rahim Vs Satyendra Narayan Mookhopadhya and Others
Calcutta High Court · AIR 1934 Cal 752
High Courts08 Mar 1934
William Charles Binns Vs W. and T. Avery Ltd.
Calcutta High Court · AIR 1934 Cal 778 : 152 Ind. Cas. 117
Contract Act, 1872 — Section 22
High Courts08 Mar 1934
Muhammad Zahadur Rahim Vs Satyendra Narayan Mookhopadhya and Others
Calcutta High Court · 152 Ind. Cas. 66
High Courts07 Mar 1934
Ramlal Murlidhar Vs Haribux Puranmull
Calcutta High Court · AIR 1934 Cal 796
Arbitration Act, 1940 — Section 19
High Courts05 Mar 1934
In Re.H. a Pleader
Calcutta High Court · AIR 1934 Cal 723
Civil Procedure Code, 1908 (CPC) — Section 80Legal Practitioners Act, 1879 — Section 13
High Courts05 Mar 1934
Hari Nath Das Vs Chandra Kanta Sardar and Others
Calcutta High Court · AIR 1934 Cal 479
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts05 Mar 1934
Durgaprasad Vs Kantichandra Mukerji
Calcutta High Court · AIR 1935 Cal 1
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts05 Mar 1934
In Re: Dewangunj Bank and Industry Ltd.
Calcutta High Court · AIR 1935 Cal 117 : 155 Ind. Cas. 811
Companies Act, 1956 — Section 153
High Courts27 Feb 1934
Debendra Chandra Sarkar and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 458
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts27 Feb 1934
Prosannadeb Raikat Vs Purna Chandra Shaha and Others
Calcutta High Court · AIR 1934 Cal 674 : 152 Ind. Cas. 753
Court Fees Act, 1870 — Section 7(2)
High Courts26 Feb 1934
Abdul Karim Vs Eastern Bengal Ry.
Calcutta High Court · AIR 1934 Cal 460
English Workmens Compensation Act, 1925 — Section 14Workmens Compensation Act, 1923 — Section 22
High Courts26 Feb 1934
Radhasyam Dutta Vs Ananga Munjari Dassi and Others
Calcutta High Court · AIR 1934 Cal 626
High Courts23 Feb 1934
Hari Saday Saha Vs Mahendra Narain Raj
Calcutta High Court · AIR 1935 Cal 267 : 155 Ind. Cas. 702
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts22 Feb 1934
Susil Chunder Neogy and Others Vs Birendrajit Shah
Calcutta High Court · AIR 1934 Cal 837 : 153 Ind. Cas. 673
High Courts22 Feb 1934
Makhanlal Basak Vs Bashudharanjan Das Gupta
Calcutta High Court · AIR 1934 Cal 721 : 152 Ind. Cas. 33
Contract Act, 1872 — Section 231
High Courts21 Feb 1934
Bagala Sundari Devi Vs River Steam Navigation Co., Ltd., and Others
Calcutta High Court · 151 Ind. Cas. 635
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2
High Courts21 Feb 1934
In Re: S.M. Khatumennessa Bibi
Calcutta High Court · AIR 1934 Cal 659 : 153 Ind. Cas. 201
Civil Procedure Code, 1908 (CPC) — Section 149