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Calcutta High Court judgments, 1934

403 judgments · page 15 of 21

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High Courts27 Apr 1934

Hafijuddi and Others Vs Emperor

Calcutta High Court · AIR 1934 Cal 678

Penal Code, 1860 (IPC) — Section 120B, 149, 302
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High Courts27 Apr 1934

Mahamad Hossain Khan Vs Mansur Ali and Others

Calcutta High Court · AIR 1934 Cal 809 : 153 Ind. Cas. 366

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts20 Apr 1934

Sri Gobinda Chowdhuri Vs Maharaja Rao Jogendra Narayan Ray and Others

Calcutta High Court · AIR 1934 Cal 812 : 153 Ind. Cas. 304

Bengal Patni Taluks Regulation, 1819 — Section 14A
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High Courts20 Apr 1934

Mahendra Chandra and Another Vs Labanya Kumar Roy and Others

Calcutta High Court · AIR 1934 Cal 755 : 153 Ind. Cas. 141

Contract Act, 1872 — Section 251
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High Courts18 Apr 1934

Kailash Chandra Das and Another Vs Narayan Chandra Das and Others

Calcutta High Court · AIR 1934 Cal 786 : 152 Ind. Cas. 97

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High Courts17 Apr 1934

Mohendra Nath Banerjee Vs Roy Satish Chandra Choudhury Bahadur and Another

Calcutta High Court · AIR 1934 Cal 569 : 150 Ind. Cas. 985

Civil Procedure Code, 1908 (CPC) — Section 145, 47
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High Courts17 Apr 1934

Pranballav Saha and Another Vs Bhagban Chandra Seal and Others

Calcutta High Court · AIR 1934 Cal 775 : 152 Ind. Cas. 429

Transfer of Property Act, 1882 — Section 60
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High Courts17 Apr 1934

Nanilal Das Vs Nutbehari Das and Others

Calcutta High Court · (1934) 04 CAL CK 0001

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High Courts16 Apr 1934

Sourish Chandra Roy Bahadur Vs Saroj Ranjan Singha and Others

Calcutta High Court · AIR 1934 Cal 571 : 150 Ind. Cas. 1019

Bengal Patni Taluks Regulation, 1819 — Section 13
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High Courts11 Apr 1934

Mokam Haldar Vs Naimaddi Shaikh

Calcutta High Court · AIR 1935 Cal 28

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High Courts23 Mar 1934

W. D. Jordon Vs Mahadeo Lai and Brothers

Calcutta High Court · AIR 1934 Cal 764

Provincial Insolvency Act, 1920 — Section 72(2)
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High Courts22 Mar 1934

Secy. of State Vs Surjyamal Haribaksh

Calcutta High Court · AIR 1934 Cal 783 : 152 Ind. Cas. 37

Railways Act, 1890 — Section 75
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High Courts22 Mar 1934

Baikuntha Chandra Saha and Another Vs Shamsul Huque and Others

Calcutta High Court · AIR 1934 Cal 662 : 152 Ind. Cas. 279

Bengal Tenancy Act, 1885 — Section 188, 26F
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High Courts22 Mar 1934

Satulal Bhattacharjee and Others Vs Asiruddi Sheikh

Calcutta High Court · AIR 1934 Cal 703

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4Letters Patent Act, 1865 — Section 15
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High Courts21 Mar 1934

Ananda Kishore Choudhury and Others Vs Panchu Kapali and Others

Calcutta High Court · AIR 1934 Cal 709

Contract Act, 1872 — Section 69
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High Courts21 Mar 1934

Manmatha Nath Haldar and Another Vs Girish Chandra Roy

Calcutta High Court · AIR 1934 Cal 707 : 153 Ind. Cas. 170

Letters Patent Act, 1865 — Section 15
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High Courts21 Mar 1934

Anada Kishore Choudhury and Others Vs Panchu Kapali and Others

Calcutta High Court · 152 Ind. Cas. 510

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High Courts20 Mar 1934

THE HUNGERFORD INVESTMENT TRUST LTD., IN RE.

Calcutta High Court · (1935) 3 ITR 65

Income Tax Act, 1992 — Section 14(2)(a), 66(2)
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High Courts20 Mar 1934

Saburannessa Vs Sabdu Sheikh and Others

Calcutta High Court · AIR 1934 Cal 693 : 152 Ind. Cas. 422

Transfer of Property Act, 1882 — Section 54
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High Courts20 Mar 1934

Protiva Sundari Debi Vs Sarada Charan Goho and Others

Calcutta High Court · AIR 1935 Cal 15 : 155 Ind. Cas. 848

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 78, 47
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