High Courts20 Mar 1934
Behary Lal Roy and Others Vs Pulin Behary Paul and Another
Calcutta High Court · AIR 1934 Cal 691 : 152 Ind. Cas. 480
Bengal Tenancy Act, 1885 — Section 26D, 26P
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 16 of 21
High Courts19 Mar 1934
IMPERIAL CHEMICAL INDUSTRIES (INDIA) LTD., IN RE.
Calcutta High Court · (1935) 3 ITR 21
Income Tax Act, 1922 — Section 33, 66(1)
High Courts19 Mar 1934
Rohini Kanta Bhattacharjya Vs Rajani Kanta Bhattacharjya and Others
Calcutta High Court · AIR 1934 Cal 643
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Mar 1934
In Re: Anandabazar Patrika
Calcutta High Court · AIR 1935 Cal 74 : 153 Ind. Cas. 872
Press (Emergency Powers) Act, 1931 — Section 10(1)
High Courts16 Mar 1934
Hanuman Das Mundra Vs Damodar Laik and Others
Calcutta High Court · AIR 1934 Cal 782 : 152 Ind. Cas. 540
Bengal Tenancy Act, 1885 — Section 7
High Courts16 Mar 1934
Parbati Charan Baisya and Others Vs Emperor
Calcutta High Court · AIR 1934 Cal 482
Criminal Procedure Code, 1898 (CrPC) — Section 110(f), 118, 123(2)
High Courts16 Mar 1934
Dhananjoy Vs Provat Chandra Biswas
Calcutta High Court · AIR 1934 Cal 480
Penal Code, 1860 (IPC) — Section 447, 448
High Courts16 Mar 1934
Abdul Hamid Vs Prokash Chandra Nandi and Another
Calcutta High Court · AIR 1934 Cal 793 : 152 Ind. Cas. 764
High Courts16 Mar 1934
Khirod Behari Dutt Vs Man Gobinda and Ors
Calcutta High Court · AIR 1934 Cal 682 : 152 Ind. Cas. 351
Contract Act, 1872 — Section 62
High Courts15 Mar 1934
Misil Mirdha and Others Vs Abdul Rahim and Others
Calcutta High Court · AIR 1934 Cal 787 : 153 Ind. Cas. 174
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 Mar 1934
P.G. Dombrain and Another Vs Someswar Choudhury
Calcutta High Court · AIR 1934 Cal 698 : 152 Ind. Cas. 1005
Criminal Procedure Code, 1898 (CrPC) — Section 256Penal Code, 1860 (IPC) — Section 420
High Courts14 Mar 1934
Harey Harey Sinha Chowdhury Vs Saradindu Narayan Ray and Others
Calcutta High Court · AIR 1934 Cal 642
Bengal Tenancy Act, 1885 — Section 105, 115, 50
High Courts13 Mar 1934
Hormus Ardeshar Kandawala Vs Ardeshar Cowashji Dustoor
Calcutta High Court · AIR 1935 Cal 109
High Courts13 Mar 1934
A.D.M. Cotton Vs Emperor
Calcutta High Court · AIR 1934 Cal 604
Factories Act, 1911 — Section 41(a)
High Courts13 Mar 1934
IN RE SIR DAVID YULES ESTATE.
Calcutta High Court · (1935) 3 ITR 163
Income Tax Act, 1961 — Section 66(1)
High Courts13 Mar 1934
In Re: United Provinces Electric Supply Co. Ltd.
Calcutta High Court · AIR 1934 Cal 803 : 152 Ind. Cas. 601
Stamp Act, 1899 — Section 57(1)
High Courts13 Mar 1934
Shacheendrabhooshan Ray Vs Pramathanath Ray
Calcutta High Court · AIR 1934 Cal 781 : 152 Ind. Cas. 35
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts12 Mar 1934
Badri Narayan Chetlangia Vs Abdul Mandal and Others
Calcutta High Court · AIR 1935 Cal 97
Bengal Tenancy Act, 1885 — Section 180A
High Courts09 Mar 1934
Durga Das Das Vs Nalin Chandra Nandan and Others
Calcutta High Court · AIR 1934 Cal 694 : 155 Ind. Cas. 354
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Specific Relief Act, 1877 — Section 42
High Courts08 Mar 1934
Rivers Steam Navigation Co., Ltd. Vs Khanta Kumari Banik and Others
Calcutta High Court · AIR 1934 Cal 632
Fatal Accidents Act, 1855 — Section 3