High Courts14 May 1934
Sm. Annapurna Dassi and Others Vs Sarat Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1935 Cal 157
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 14 of 21
High Courts14 May 1934
Ramgopal Das Naskar and Others Vs Purnachandra Roy and Others
Calcutta High Court · AIR 1934 Cal 619
High Courts11 May 1934
Aptabuddin Khan and Another Vs Johar Ali Kazi and Others
Calcutta High Court · AIR 1935 Cal 201 : 155 Ind. Cas. 75
Letters Patent Act, 1865 — Section 15
High Courts11 May 1934
Superintendent and Remembrancer of Legal Affairs Vs Bhagirath Mahto and Others
Calcutta High Court · AIR 1934 Cal 610
Criminal Procedure Code, 1898 (CrPC) — Section 417, 59Penal Code, 1860 (IPC) — Section 147, 323, 34, 342
High Courts11 May 1934Allowed
Emperor Vs Bhagirath Mahato and Others
Calcutta High Court · (1934) 05 CAL CK 0021
High Courts11 May 1934
Keratali Vs Emperor
Calcutta High Court · AIR 1934 Cal 616 : 150 Ind. Cas. 980
Evidence Act, 1872 — Section 155, 25Opium Act, 1878 — Section 9(a)\, 9(c)
High Courts10 May 1934
Jasoda Kumar Roy Choudhury and Others Vs Abdul Rahaman and Others
Calcutta High Court · AIR 1934 Cal 768 : 152 Ind. Cas. 930
Bengal Tenancy Act, 1885 — Section 188, 48C
High Courts10 May 1934
Bibhuti Bhusan Mozumdar Vs Majibar Rahaman and Others
Calcutta High Court · AIR 1934 Cal 842 : 153 Ind. Cas. 247
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 12
High Courts09 May 1934
Tofazzal Ahmed Chowdhury and Others Vs Masalat Khan Chaudhury and Others
Calcutta High Court · AIR 1934 Cal 747 : 152 Ind. Cas. 484
Bengal Tenancy Act, 1885 — Section 26J
High Courts08 May 1934
Laduram Hiralal Vs Secy. of State
Calcutta High Court · AIR 1934 Cal 834 : 153 Ind. Cas. 867
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 May 1934
Ahamed Muhammad Paruk Vs Praphullanath Tagore
Calcutta High Court · 154 Ind. Cas. 524
High Courts07 May 1934
Sailendra Nath Das and Another Vs Saroj Kumar Das and Others
Calcutta High Court · AIR 1934 Cal 823 : 153 Ind. Cas. 272
High Courts07 May 1934
Golam Mustapha Vs Hanumandas Mundra
Calcutta High Court · AIR 1935 Cal 80 : 155 Ind. Cas. 321
Bengal Tenancy Act, 1885 — Section 87
High Courts04 May 1934
Ananda Charan De Vs Mahalakshmi De and Others
Calcutta High Court · AIR 1934 Cal 795
Bengal Tenancy Act, 1885 — Section 26F
High Courts03 May 1934
Shamsuddin Ahmed Vs Charu Chandra Biswas and Others
Calcutta High Court · AIR 1934 Cal 621
Bengal General Clauses Act, 1899 — Section 15Calcutta Municipal Act, 1923 — Section 19, 37
High Courts02 May 1934
Kamalakanta Debnath and Others Vs Tamijaddin and Others
Calcutta High Court · AIR 1935 Cal 24
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts02 May 1934
Amulya Charan Pal Vs Emperor
Calcutta High Court · AIR 1934 Cal 785 : 152 Ind. Cas. 646
Penal Code, 1860 (IPC) — Section 420
High Courts01 May 1934
Mihirendra Kishore Dutt and Others Vs Brahmanbaria Loan Co. Ltd. and Another
Calcutta High Court · AIR 1934 Cal 816 : 153 Ind. Cas. 511
Companies Act, 1956 — Section 153
High Courts30 Apr 1934
Damodar Saha Vs Aswini Kumar Saha and Another
Calcutta High Court · AIR 1934 Cal 846 : 153 Ind. Cas. 807