High Courts07 Jun 1934
Kartick Chandra Manna Vs Nibaran Chandra Ghosh and Others
Calcutta High Court · AIR 1934 Cal 832
Bengal Tenancy Act, 1885 — Section 171
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 12 of 21
High Courts07 Jun 1934
Ram Charan Sutradhar and Another Vs Radha Charan Das and Others
Calcutta High Court · AIR 1934 Cal 852 : 153 Ind. Cas. 452
Eastern Bengal and Assam Tenancy Amendment Act, 1908 — Section 221
High Courts07 Jun 1934
Khudiram Kundu Vs Surendra Mohan Chakraburty and Another
Calcutta High Court · AIR 1934 Cal 666
Bengal Village Self-Government Act, 1919 — Section 75Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Jun 1934
Baruram Kalowar Vs Upendra Nath Das and Others
Calcutta High Court · AIR 1934 Cal 822 : 152 Ind. Cas. 1059
High Courts06 Jun 1934
Madras and Southern Mahratta Railway Co. Ltd. Vs Haji Latif Abdullah
Calcutta High Court · AIR 1935 Cal 809 : 159 Ind. Cas. 886
High Courts06 Jun 1934
Nagendra Nath Biswas Vs Kripanath Bhattacharjee and Others
Calcutta High Court · AIR 1935 Cal 94
High Courts06 Jun 1934
Majid Bux Mondal Vs Ajghar Mondal
Calcutta High Court · AIR 1935 Cal 38
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts06 Jun 1934
Hemodhar Sarmah Vs Anandiram Ram Saikia and Another
Calcutta High Court · 154 Ind. Cas. 197
High Courts06 Jun 1934
Madhu Sudan Shaha Vs Ram Pershad Chimanlal, Firm and Others
Calcutta High Court · AIR 1934 Cal 827 : 153 Ind. Cas. 777
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Jun 1934
(Khondakar) Kasemali Vs Hriday Nath Mandal and Others
Calcutta High Court · AIR 1935 Cal 142
High Courts05 Jun 1934
Dhanabati Bibi Vs Protapmull Agarwalla and Others
Calcutta High Court · AIR 1935 Cal 131
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Specific Relief Act, 1877 — Section 42, 42Transfer of Property Act, 1882 — Section 9
High Courts05 Jun 1934
Corporation of Calcutta Vs Kumar Arun Chandra Singh and Others
Calcutta High Court · AIR 1934 Cal 862 : 153 Ind. Cas. 972
High Courts05 Jun 1934
Nabakumar Singh Dudhuria Vs Fateh Singh Nahar
Calcutta High Court · AIR 1935 Cal 33
Guardians and Wards Act, 1890 — Section 38
High Courts01 Jun 1934
Ranjit Ray Vs D.A. David
Calcutta High Court · AIR 1935 Cal 218 : 155 Ind. Cas. 193
Companies Act, 1956 — Section 109(d)Law of Property Act, 1925 — Section 126Transfer of Property Act, 1882 — Section 130
High Courts31 May 1934
Purna Chandra Choudhury Vs Sarojini Choudhurani
Calcutta High Court · AIR 1935 Cal 234 : 155 Ind. Cas. 1027
Contract Act, 1872 — Section 16
High Courts30 May 1934
Mukhram Agarwalla and Others Vs S. Ehsan Ahmad and Others
Calcutta High Court · AIR 1934 Cal 764a : 152 Ind. Cas. 770
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts30 May 1934
Syed Dad Ali Vs Jamiruddin Sheikh and Others
Calcutta High Court · AIR 1934 Cal 715
High Courts28 May 1934
Leath Elies Joseph Solomon Vs H. C. Stork
Calcutta High Court · AIR 1934 Cal 758
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18
High Courts28 May 1934
Leath Elies Joseph Solomon Vs H.C. Stork
Calcutta High Court · 153 Ind. Cas. 938