High Courts11 Jul 1934
Jogendra Lal Pal and Others Vs Sheikh Anju
Calcutta High Court · AIR 1935 Cal 108a
Criminal Procedure Code, 1898 (CrPC) — Section 143
COURT ARCHIVE
Calcutta High Court judgments, 1934
403 judgments · page 10 of 21
High Courts10 Jul 1934
Raj and Another Vs Ayesha Khatun and Others
Calcutta High Court · AIR 1934 Cal 739 : 153 Ind. Cas. 158
Bengal Tenancy Act, 1885 — Section 49
High Courts10 Jul 1934
Saratchandra Sen Vs Mrityunjay Ray Chaudhuri
Calcutta High Court · AIR 1935 Cal 336
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Jul 1934
Jateendra Chandra Bandopadhyay and Others Vs Rebateemohan Das and Others
Calcutta High Court · AIR 1935 Cal 333 : 158 Ind. Cas. 191
Limitation Act, 1963 — Section 14, 15, 9
High Courts06 Jul 1934
In Re: L.E. Salsicioni
Calcutta High Court · 164 Ind. Cas. 627
Presidency Towns Insolvency Act, 1909 — Section 11
High Courts05 Jul 1934
Dinonath Vs Hansraj Gupta and Others
Calcutta High Court · AIR 1936 Cal 44 : 160 Ind. Cas. 1056
High Courts04 Jul 1934
Kamala Book Depot, Ltd. Vs Sourendranath Mukherji and Another
Calcutta High Court · AIR 1935 Cal 508 : 157 Ind. Cas. 790
High Courts04 Jul 1934
Bir Bikram Kishore Manikya Bahadur Vs Raj Kumar Pal and Another
Calcutta High Court · AIR 1934 Cal 751 : 152 Ind. Cas. 433
High Courts04 Jul 1934
Superintendent and Remembrancer of Legal Affairs Vs H.E. Watson
Calcutta High Court · AIR 1934 Cal 730 : 152 Ind. Cas. 566
Factories Act, 1948 — Section 35, 41(a)
High Courts29 Jun 1934
Prithwi Chand Lall Choudhury Vs Elahi Buksh Mohamed
Calcutta High Court · AIR 1935 Cal 108
Bengal Tenancy Act, 1885 — Section 26J
High Courts29 Jun 1934
Nirendra Lall Bhattacharyya and Another Vs Bepin Chandra Bhattcharyya and Others
Calcutta High Court · AIR 1935 Cal 224 : 155 Ind. Cas. 696
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts29 Jun 1934
Mir Abi Mohammad Ahasan and Another Vs Abu Nasar Mohammad Eusufali and Others
Calcutta High Court · AIR 1935 Cal 223 : 155 Ind. Cas. 65
Guardians and Wards Act, 1890 — Section 47
High Courts29 Jun 1934
Sufal Chandra Golui and Another Vs Surendra Nath Dhara
Calcutta High Court · AIR 1935 Cal 90
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts28 Jun 1934
Jogesh Chandra Bandopadhya and Another Vs Mohini Mohan Ghose and Others
Calcutta High Court · AIR 1935 Cal 125
High Courts27 Jun 1934
Gurudas Adhya Vs Jnanendra Narain Bagchi and Others
Calcutta High Court · AIR 1935 Cal 268
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26
High Courts27 Jun 1934
Mono Mohan Vs Upendra Mohan Pal and Others
Calcutta High Court · AIR 1935 Cal 127
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 40, 47
High Courts27 Jun 1934
Mahammad Ali Fakir Vs Karam Ali Taluqdar and Others
Calcutta High Court · AIR 1935 Cal 134 : 155 Ind. Cas. 506
Bengal Tenancy Act, 1885 — Section 104Letters Patent Act, 1865 — Section 15
High Courts27 Jun 1934
Mohini Mohan Shaha Vs Nirmal Chand Bural and Others
Calcutta High Court · (1934) 06 CAL CK 0016